High Courts15 Dec 2021Disposed Of
Abhishek Sanjay Sawaikar And 31 Ors Vs Anant Devasthan, Thr. Its Attorney And 2 Ors
Bombay High Court · (2021) 12 BOM CK 0083
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Bombay High Court judgments, 2021
754 judgments · page 4 of 38
High Courts15 Dec 2021Partly Allowed
M/S. Excellent Betelnut Products Pvt Vs Directorate Of Revenue Intelligence, Nagpur Regional Unit And Others
Bombay High Court · (2021) 12 BOM CK 0082
Customs Act, 1962 — Section 110A
High Courts15 Dec 2021Allowed
Aaryan S/O Sanjay Kakade Vs Schedule Tribe Caste Certificate Scrutiny Committee And Others
Bombay High Court · (2021) 12 BOM CK 0081
High Courts15 Dec 2021
Ramesh Tulshiram Monde Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0080
High Courts15 Dec 2021
Shivraj Pandurang Shinde And Others Vs State Of Maharashtra & Another
Bombay High Court · (2021) 12 BOM CK 0079
Indian Penal Code, 1860 — Section 34, 354, 354A, 354DProtection Of Children From Sexual Offences Act, 2012 — Section 8, 12, 17Information Technology Act, 2000 — Section 66C
High Courts15 Dec 2021Disposed Of
Rashmi Uday Shukla Vs State Of Maharashtra And Others
Bombay High Court · (2021) 12 BOM CK 0078
Constitution Of India, 1950 — Article 226Information Technology Act, 2000 — Section 43, 43(b), 43B, 66, 77BIndian Telegraph Act, 1885 — Section 30
High Courts15 Dec 2021Allowed
Yedunath Maruti Naikde @ Naik Vs Sanjeev Hemant Mody And Another
Bombay High Court · (2021) 12 BOM CK 0077
Motor Vehicles Act, 1988 — Section 140, 166, 171
High Courts15 Dec 2021
Late Bhausaheb Hiray SS Trust�s Vs Union Of India Through Its� Ministry Of Human Resources And Development And Others
Bombay High Court · (2021) 12 BOM CK 0076
Constitution Of India, 1950 — Article 226Architects Act, 1972 — Section 2(d), 7, 10, 17, 21, 45
High Courts15 Dec 2021Dismissed
State Of Maharashtra Vs Central Bureau Of Investigation And Others
Bombay High Court · (2021) 12 BOM CK 0075
Constitution Of India, 1950 — Article 32, 226Code Of Criminal Procedure, 1973 — Section 160Maharashtra Police Act, 1951 — Section 4, 22C, 22C(1), 22D, 22E, 22F, 22F(3), 22G
High Courts15 Dec 2021Disposed Of
Fredy Cardozo Vs State Of Goa, Thr. Its Chief Secretary And 7 Ors
Bombay High Court · (2021) 12 BOM CK 0073
High Courts15 Dec 2021
Sunny @ Harish Bhagwan Ghule Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0072
Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 4(25)
High Courts14 Dec 2021Allowed
Rajneesh Nanjoo Yadav Vs ASR Construction Co.Etc & Anr
Bombay High Court · (2021) 12 BOM CK 0138
Motor Vehicles Act, 1988 — Section 163A, 166Workmen�s Compensation Act, 1923 — Section 4, 4(1)(c)(ii)
High Courts14 Dec 2021Disposed Of
Mohammad Shafidar Vs State Of Goa
Bombay High Court · (2021) 12 BOM CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(ii)(B)
High Courts14 Dec 2021Dismissed
Hemant Dhirajlal Banker Vs State Of Maharashtra And Another
Bombay High Court · (2021) 12 BOM CK 0070
Indian Penal Code, 1860 — Section 34, 120B, 302, 383, 387, 503, 506, 506IIMaharashtra Control Of Organised Crime Act, 1999 — Section 2(1), 2(d), 3, 3(1), 3(1)(ii), 3(2), 3(3), 3(4), 3(5), 22, 22(2), 23, 23(1), 23(1)(a), 23(2), 24(1)(a), 24(2)Evidence Act, 1872 — Section 4
High Courts14 Dec 2021Dismissed
Vijay Pandurang Sawant And Others Vs Savitribai Phule And Others
Bombay High Court · (2021) 12 BOM CK 0068
Constitution Of India, 1950 — Article 14, 16, 21, 226Maharashtra Public Universities Act, 2016 — Section 5(11), 5(12), 8, 8(1)(a), 8(3), 31, 31(v), 31(w), 134(1)(b), 134(3), 134(5)(a)Maharashtra Universities Act, 1994 — Section 8, 28(s)
High Courts14 Dec 2021Allowed
Alnesh Akil Somji Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0067
Constitution Of India, 1950 — Article 32Code Of Criminal Procedure, 1973 — Section 437, 438, 438(4), 439,Indian Penal Code, 1860 — Section 34, 376AB, 376DA, 376DB, 376(3), 406, 420
High Courts14 Dec 2021Disposed Of
Anil Savlaram Pednekar Vs Kum. Jayashree Pandurang Mhapankar
Bombay High Court · (2021) 12 BOM CK 0066
High Courts14 Dec 2021
Deepak Shenoy Vs State Bank Of India & Ors
Bombay High Court · (2021) 12 BOM CK 0065
High Courts14 Dec 2021Dismissed
Prashant Jankar Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0064
Code Of Criminal Procedure, 1973 — Section 397, 401Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 19, 19(1), 19(3), 19(3)(b), 19(3)(b)(i), 19(4)Maharashtra Municipal Corporations Act, 1949 — Section 53, 56
High Courts13 Dec 2021Dismissed
Babasaheb Raosaheb Kobarne & Anr Vs Pyrotek India Private Limited & Ors
Bombay High Court · (2021) 12 BOM CK 0139
Constitution Of India, 1950 — Article 141, 142Code Of Civil Procedure, 1908 — Order 8 Rule 1Companies Act, 2013 — Section 4, 421