High Courts05 Apr 1932
Lakshmi Shankar Kanji Rawal Vs The Gresham Life Assurance Society Ltd.
Bombay High Court · 140 Ind. Cas. 575
COURT ARCHIVE
Bombay High Court judgments, 1932
218 judgments · page 8 of 11
High Courts01 Apr 1932Dismissed
Shantilal Mewaram Vs Munshilal Kewalram
Bombay High Court · AIR 1932 Bom 498 : (1932) 34 BOMLR 862 : (1932) ILR (Bom) 595
Transfer of Property Act, 1882 — Section 53
High Courts01 Apr 1932
Vishnu Shankar Kulkarni Vs Shankar Vasudeo
Bombay High Court · AIR 1933 Bom 123 : (1933) 35 BOMLR 114
Bombay Watan Act, 1886 — Section 4
High Courts31 Mar 1932Dismissed
Ismailji Mahomedalli Bohori Vs The District Deputy Collector
Bombay High Court · AIR 1933 Bom 37 : (1932) 34 BOMLR 1457
High Courts31 Mar 1932
Lakshman Morshet Mapuskar Vs Gangaram Narayan Gudekar
Bombay High Court · AIR 1932 Bom 592 : (1932) 34 BOMLR 1293 : 140 Ind. Cas. 571
Guardians and Wards Act, 1890 — Section 14
High Courts31 Mar 1932
Abdullabhai Ebrahimji Vs Isabhai Najmuddin
Bombay High Court · AIR 1932 Bom 634 : (1932) 34 BOMLR 1425
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Mar 1932
Emperor Vs Sanjiv Ratnappa
Bombay High Court · (1932) 34 BOMLR 1090 : (1932) ILR (Bom) 488
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 109, 348
High Courts29 Mar 1932Allowed
Uderaj Boduram Vs Clement Griffith Hall
Bombay High Court · AIR 1932 Bom 432 : (1932) 34 BOMLR 843 : (1932) ILR (Bom) 530
Presidency Towns Insolvency Act, 1909 — Section 11, 15
High Courts24 Mar 1932Allowed
Manilal Lallubhai Vs The Bharat Spinning and Weaving Co., Ltd.
Bombay High Court · AIR 1933 Bom 433 : (1933) 35 BOMLR 941 : (1934) ILR (Bom) 162 : 147 Ind. Cas. 587
Arbitration Act, 1899 — Section 15
High Courts22 Mar 1932Dismissed
In Re: Pothan Joseph
Bombay High Court · AIR 1932 Bom 468 : (1932) 34 BOMLR 917 : (1932) ILR (Bom) 472
Indian Press (Emergency Powers) Act, 1931 — Section 23, 4
High Courts17 Mar 1932Dismissed
Ismail Haji Nana Mafat Vs The Bombay Baroda and Central India Railway
Bombay High Court · AIR 1932 Bom 452 : (1932) 34 BOMLR 826 : 140 Ind. Cas. 249
High Courts15 Mar 1932
Jivraj Joharmal Vs Lalchand Shreekison and Co.
Bombay High Court · AIR 1932 Bom 446 : (1932) ILR (Bom) 462
Transfer of Property Act, 1882 — Section 130
High Courts14 Mar 1932Dismissed
The Commissioner of Income Tax Vs Shaw, Wallace and Co.
Bombay High Court · (1932) 34 BOMLR 1033
Income Tax Act, 1922 — Section 66
High Courts10 Mar 1932Allowed
Raja Bejoy Singh Dudhuria Vs The Commissioner of Income Tax
Bombay High Court · (1933) 35 BOMLR 811
Income Tax Act, 1922 — Section 3
High Courts08 Mar 1932
Tulsidas Amanmal Karani Vs S.F. Billimoria
Bombay High Court · AIR 1932 Bom 490 : (1932) 34 BOMLR 910
Evidence Act, 1872 — Section 105
High Courts07 Mar 1932
The Commissioner of Income Tax Vs F.E. Dinshaw
Bombay High Court · AIR 1932 Bom 609 : (1932) 34 BOMLR 1235 : (1932) ILR (Bom) 457 : 140 Ind. Cas. 749
Income Tax Act, 1961 — Section 66(5)
High Courts04 Mar 1932
Emperor Vs Raghunath Lahanusa Walvekar
Bombay High Court · (1932) 34 BOMLR 901
Bombay Prevention of Gambling Act, 1887 — Section 4Civil Procedure Code, 1908 (CPC) — Section 103
High Courts04 Mar 1932
Maganbhai Nathabhai Vs Dinkarrao N. Desai
Bombay High Court · AIR 1932 Bom 596 : (1932) 34 BOMLR 1281 : (1932) ILR (Bom) 577 : 140 Ind. Cas. 553
Government of India Act, 1915 — Section 107Legal Practitioners Act, 1879 — Section 36
High Courts03 Mar 1932Dismissed
The Official Liquidator Vs Mrs. Perin R. Burjorjee
Bombay High Court · (1932) 34 BOMLR 1021
Registration Act, 1908 — Section 49
High Courts03 Mar 1932Dismissed
Sheoparsan Singh Vs Munshi Narsingh Sahai
Bombay High Court · (1932) 34 BOMLR 890