High Courts22 Apr 1932
The District School Board Vs Bhagwan Vasudev Marathe
Bombay High Court · AIR 1932 Bom 651 : (1932) 34 BOMLR 1500 : (1933) ILR (Bom) 60
Bombay Primary Education Act, 1947 — Section 3(1)
COURT ARCHIVE
Bombay High Court judgments, 1932
218 judgments · page 7 of 11
High Courts21 Apr 1932
Tulsidas Jesingbhai Parikh and Others Vs Raisingji Fulabhai Vaghela and Another
Bombay High Court · AIR 1933 Bom 15
Guardians and Wards Act, 1890 — Section 29Transfer of Property Act, 1882 — Section 51
High Courts21 Apr 1932
Tulsidas Jesingbhai Parikh Vs Raisingji Fulabhai Vaghela
Bombay High Court · (1932) 34 BOMLR 1483 : (1933) ILR (Bom) 40
Guardians and Wards Act, 1890 — Section 29
High Courts21 Apr 1932Allowed
The Vacuum Oil Company Vs The Secretary of State for India
Bombay High Court · (1932) 34 BOMLR 1057
Sea Customs Act, 1878 — Section 30(b)
High Courts21 Apr 1932Allowed
Nagendra Nath Dey Vs Suresh Chandra Dey
Bombay High Court · (1932) 34 BOMLR 1065
Limitation Act, 1963 — Article 182(1)
High Courts21 Apr 1932
Emperor Vs Tippanna Musheppa Karigar
Bombay High Court · (1932) 34 BOMLR 1110
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts21 Apr 1932Dismissed
Sardar Nisar Ali Khan Vs K.B. Sardar Mohammad Ali Khan
Bombay High Court · (1932) 34 BOMLR 1299
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts20 Apr 1932Allowed
Bai Mani Vs Maganlal Chimanlal Desai
Bombay High Court · AIR 1932 Bom 602 : (1932) 34 BOMLR 1317 : 140 Ind. Cas. 745
Registration Act, 1908 — Section 17(1)(b)
High Courts18 Apr 1932
The Central Bank of India Ltd. Vs Nusserwanji H. Bharucha
Bombay High Court · AIR 1932 Bom 642 : (1932) 34 BOMLR 1384 : (1933) ILR (Bom) 234
Transfer of Property Act, 1882 — Section 58(f)
High Courts14 Apr 1932
Walchand Jasraj Marwadi Vs Hari Anant Joshi
Bombay High Court · AIR 1932 Bom 534 : (1932) 34 BOMLR 1203 : (1932) ILR (Bom) 369
Criminal Procedure Code, 1898 (CrPC) — Section 435, 520
High Courts14 Apr 1932
Bhagwandas Vrijbhukandas Shariff Vs Naran Kanji
Bombay High Court · AIR 1932 Bom 595 : (1932) 34 BOMLR 1322 : 140 Ind. Cas. 730
Transfer of Property Act, 1882 — Section 54
High Courts12 Apr 1932Dismissed
Syed Mohammad Raza Vs Abbas bandi bibi
Bombay High Court · (2002) 2 ALD(Cri) 116 : (1932) 34 BOMLR 1048
Oudh Laws Act, 1876 — Section 3
High Courts12 Apr 1932Allowed
Maung Sein Done Vs Ma Pan Nyun
Bombay High Court · (1932) 34 BOMLR 1040
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Apr 1932
In Re: Pandurang Venkatesh Malgi
Bombay High Court · AIR 1932 Bom 476 : (1932) 34 BOMLR 1102 : (1932) ILR (Bom) 364
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts12 Apr 1932Dismissed
Bai Kesarba Vs Shivsangji Bhimsangji Thakor
Bombay High Court · AIR 1932 Bom 654 : (1932) 34 BOMLR 1332 : (1932) ILR (Bom) 619
Broach and Kaira Incumbered Estates Act, 1881 — Section 4
High Courts12 Apr 1932
Sorabji M. Shroff Vs Erachshaw B. Katrak
Bombay High Court · AIR 1932 Bom 470 : (1932) 34 BOMLR 1106 : (1932) ILR (Bom) 536
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts11 Apr 1932
Fulchand Dhanraj Vs Clarke and Smith
Bombay High Court · (1934) 36 BOMLR 18 : (1934) ILR (Bom) 447
High Courts07 Apr 1932
Shiba Prasad Singh Vs Rani Prayag Kumari Debi
Bombay High Court · (1932) 34 BOMLR 1567
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts06 Apr 1932
Narayan Balwant Rangne Vs Dattatraya Ramchandra Vishnuprasad
Bombay High Court · AIR 1933 Bom 26 : (1932) 34 BOMLR 1469
Limitation Act, 1908 — Article 120
High Courts05 Apr 1932Dismissed
Lakshmishankar Kanji Rawal Vs The Gresham Life Assurance Society Ltd.
Bombay High Court · AIR 1932 Bom 582 : (1932) 34 BOMLR 1295