High Courts02 Mar 1932
Emperor Vs Bai Lali
Bombay High Court · (1932) 34 BOMLR 896
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Bombay High Court judgments, 1932
218 judgments · page 9 of 11
High Courts02 Mar 1932Dismissed
X.A. Pinto Vs Narayan Malhari Mali
Bombay High Court · AIR 1932 Bom 558 : (1932) 34 BOMLR 984
Dekkhan Agriculturists Relief Act, 1879 — Section 15BTransfer of Property Act, 1882 — Section 67
High Courts01 Mar 1932
Narayan Vithal Kothari Vs Mangesh Vithal Lad.
Bombay High Court · AIR 1932 Bom 599 : (1932) 34 BOMLR 1287 : 140 Ind. Cas. 567
Transfer of Property Act, 1882 — Section 111(g)(2)
High Courts01 Mar 1932
Vallabhdas Mulji Vs Pranshankar Narbheshankar
Bombay High Court · AIR 1932 Bom 619 : (1932) 34 BOMLR 1429 : 113 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts01 Mar 1932Allowed
Marghabhai Vallavbhai Vs Motibhai Mithabhai
Bombay High Court · AIR 1932 Bom 513 : (1932) 34 BOMLR 1015 : (1932) ILR (Bom) 427
Easements Act, 1882 — Section 15
High Courts29 Feb 1932Dismissed
Prag Narain Vs The Collector of Agra
Bombay High Court · (1932) 34 BOMLR 885
High Courts29 Feb 1932
Bai Chandan Vs Chhotalal Jekisondas
Bombay High Court · AIR 1932 Bom 584 : (1932) 34 BOMLR 1273 : (1932) ILR (Bom) 585 : 140 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 4, Order 33 Rule 5
High Courts26 Feb 1932
Mallangouda Lingangouda Patil Vs Dundapagouda Mallangouda Patil
Bombay High Court · AIR 1932 Bom 529 : (1932) 34 BOMLR 1009
High Courts26 Feb 1932Allowed
Gangadhar Narayan Inamdar Vs Prabuddha Vasudeo Mohalkar
Bombay High Court · AIR 1932 Bom 625 : (1932) 34 BOMLR 1223 : (1932) ILR (Bom) 410 : 140 Ind. Cas. 884
Court of Wards Act — Section 60
High Courts25 Feb 1932
Swamirao Shrinivas Parvatikar Vs Bhimabai Pandappa Desai (No. 2)
Bombay High Court · AIR 1933 Bom 23 : (1932) 34 BOMLR 1455
Pensions Act, 1871 — Section 4
High Courts25 Feb 1932Dismissed
Champaklal Rupchand Vs Rayachand Thakorbhai
Bombay High Court · AIR 1932 Bom 522 : (1932) 34 BOMLR 1005
Civil Procedure Code, 1908 (CPC) — Section 52, 53
High Courts23 Feb 1932Allowed
Swamirao Shriniwas Parvatikar Vs Bhimabai Padappa Desai
Bombay High Court · AIR 1932 Bom 464 : (1932) 34 BOMLR 967
High Courts23 Feb 1932Dismissed
Shankar Vaman Ainapure Vs Nathu Krishna Kale
Bombay High Court · AIR 1932 Bom 480 : (1932) 34 BOMLR 1001
Limitation Act, 1908 — Section 19, 20
High Courts23 Feb 1932Dismissed
Babasa Bakale Vs Hombanna Rayappa Hombannavar
Bombay High Court · AIR 1932 Bom 593 : (1932) 34 BOMLR 1268 : 140 Ind. Cas. 624
Contract Act, 1872 — Section 222Limitation Act, 1963 — Article 85
High Courts19 Feb 1932
Ramchandra Vithal Bhat Vs Janki Lakshman Shetga
Bombay High Court · AIR 1932 Bom 524 : (1932) 34 BOMLR 975
Khoti Settlement Act, 1880 — Section 10
High Courts18 Feb 1932
Keshav Madhavrao Deshmukh Vs Balaji Vasudeo Athavale
Bombay High Court · AIR 1932 Bom 460 : (1932) 34 BOMLR 996
Guardians and Wards Act, 1890 — Section 27
High Courts18 Feb 1932Dismissed
Narayan Balkrishna Vs Shivshankardas Shivlaldas
Bombay High Court · AIR 1932 Bom 493 : (1932) 34 BOMLR 959
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts18 Feb 1932
Jayantilal Hiralal and Co. Vs Waman Narayen Velinkar
Bombay High Court · AIR 1932 Bom 638 : (1932) 34 BOMLR 1416
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts17 Feb 1932Dismissed
Bibi Fakrubibi Vs Saiyad Mahomadmiya Badamiya
Bombay High Court · (1932) 34 BOMLR 971
Evidence Act, 1872 — Section 92
High Courts16 Feb 1932Dismissed
Amarchand Rajaram Marwadi Vs Narayan Vishnu Budhkar
Bombay High Court · AIR 1932 Bom 531 : (1932) 34 BOMLR 953
Limitation Act, 1908 — Section 19