High Courts12 Feb 1932
Ishvar Sangappa Gurlingappa Vs Ramrao Bhagwantrao Inamdar
Bombay High Court · AIR 1932 Bom 462 : (1932) 34 BOMLR 948
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Bombay High Court judgments, 1932
218 judgments · page 10 of 11
High Courts12 Feb 1932Dismissed
Maneklal Harilal Vs Maneklal Gordhan
Bombay High Court · AIR 1932 Bom 574 : (1932) 34 BOMLR 1150 : (1933) ILR (Bom) 186
Easements Act, 1882 — Section 13(e)
High Courts12 Feb 1932
Bapu Appa Magdum Vs Mahammad Imam Mulla
Bombay High Court · AIR 1932 Bom 456 : (1932) 34 BOMLR 944
Bombay Revenue Jurisdiction Act, 1876 — Section 4
High Courts11 Feb 1932Dismissed
The Municipal Corporation of The City of Bombay Vs The Secretary of State for India
Bombay High Court · (1934) 36 BOMLR 568 : (1934) ILR (Bom) 660 : 152 Ind. Cas. 947
City of Bombay Municipal Council Act, 1988 — Section 69AGovernment of India Act, 1915 — Section 30Government of India Act, 1919 — Section 72D
High Courts11 Feb 1932Allowed
Govind Dhondshet Kolwankar Vs The Chiplun Municipality
Bombay High Court · AIR 1932 Bom 562 : (1932) 34 BOMLR 1216 : (1932) ILR (Bom) 448 : 140 Ind. Cas. 213
Bombay District Municipal Act, 1901 — Section 42
High Courts10 Feb 1932Dismissed
Venkaraddi Mardeppa Lingdal Vs Hanmantgowda Ramangowda Kulkarni
Bombay High Court · AIR 1932 Bom 559 : (1932) 34 BOMLR 1144 : (1933) ILR (Bom) 85
High Courts05 Feb 1932
Gordhandas Chhotalal Sheth Vs Mahant Shri Raghuvirdasji Gangaramji
Bombay High Court · AIR 1932 Bom 539 : (1932) 34 BOMLR 1137 : (1933) ILR (Bom) 176
Contract Act, 1872 — Section 249
High Courts05 Feb 1932Dismissed
Shankarappa Kotrabasappa Harpanhalli Vs Khatumbi Jamaluddinsab
Bombay High Court · AIR 1932 Bom 478 : (1932) 34 BOMLR 991 : (1932) ILR (Bom) 403
Transfer of Property Act, 1882 — Section 6, 6(e)
High Courts05 Feb 1932
The Light of Asia Insurance Company Ltd. Vs Bai Chanchal
Bombay High Court · AIR 1932 Bom 392 : (1932) 34 BOMLR 815 : 140 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts05 Feb 1932Dismissed
Shankar Narayan Pande Vs Rikhavdas Chandanmal
Bombay High Court · AIR 1932 Bom 483 : (1932) 34 BOMLR 941
High Courts04 Feb 1932Dismissed
Bai Sada Parshottam Vs Gangaram Becher
Bombay High Court · AIR 1932 Bom 484 : (1932) 34 BOMLR 936
Bombay Land Revenue Code, 1879 — Section 84
High Courts04 Feb 1932
Shaikh Yakub Harunkhan Vs Mahadev Narayan Prabhu Desai
Bombay High Court · AIR 1932 Bom 509 : (1932) 34 BOMLR 987
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(1), Order 21 Rule 22(2)
High Courts02 Feb 1932
Emperor Vs Shantaram Rama Wadkar
Bombay High Court · (1932) 34 BOMLR 897
Motor Vehicles Act, 1914 — Section 6
High Courts01 Feb 1932
Jamshedji Fraamji Havevalla Vs Pestonji Cawasji Gonda
Bombay High Court · AIR 1932 Bom 511 : (1932) 34 BOMLR 980
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 34(2)
High Courts29 Jan 1932
Emperor Vs Ramrao Mangesh Burde
Bombay High Court · AIR 1932 Bom 406 : (1932) 34 BOMLR 598 : (1932) ILR (Bom) 304
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235Evidence Act, 1872 — Section 73
High Courts28 Jan 1932
Parshottam Dahyabhai Dave and Others Vs Desaibhai Chinthabhai Patel
Bombay High Court · AIR 1932 Bom 459
High Courts28 Jan 1932Dismissed
Parshottam Dahyabhai Dave Vs Desaibhai Chunthabhai Patel
Bombay High Court · (1932) 34 BOMLR 852
High Courts28 Jan 1932Dismissed
Pandurang Sakharam Thakur Vs Narmadabai Ramkrishna Keluskar
Bombay High Court · AIR 1932 Bom 571 : (1932) 34 BOMLR 1209 : (1932) ILR (Bom) 395 : 140 Ind. Cas. 200
Transfer of Property Act, 1882 — Section 123
High Courts28 Jan 1932
Ramchandra Hanmant Deshpande Vs Adiveppa Ningappa Jakkannavar
Bombay High Court · AIR 1932 Bom 577 : (1932) 34 BOMLR 1131 : 140 Ind. Cas. 557
Bombay Land Revenue Code, 1879 — Section 83
High Courts27 Jan 1932
Kondu Ramji Andhera Vs Mahadev Gopal Gokhale
Bombay High Court · AIR 1932 Bom 526 : (1932) 34 BOMLR 855