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Bombay High Court judgments, 1932

218 judgments · page 5 of 11

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High Courts04 Aug 1932

Pandurang Shamrao Laud Vs Dwarkadas Kalliandas

Bombay High Court · AIR 1933 Bom 342 : (1933) 35 BOMLR 700

Succession Act, 1935 — Section 247
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High Courts04 Aug 1932

Emperor Vs Allisab Rajesab

Bombay High Court · (1932) 34 BOMLR 1453

Evidence Act, 1872 — Section 133
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High Courts03 Aug 1932

Emperor Vs Vallibhai Ibrahim

Bombay High Court · (1932) 34 BOMLR 1447

Bombay Prevention of Gambling Act, 1887 — Section 6
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High Courts02 Aug 1932Dismissed

The District Local Board of Poona Vs Vishnu Raghoba Waderkar

Bombay High Court · AIR 1933 Bom 164 : (1933) 35 BOMLR 55 : (1933) ILR (Bom) 67

Bombay Local Boards Act, 1923 — Section 136
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High Courts02 Aug 1932

Venkatesh Krishna Khasbag Vs Bhujaballi Annappa Gargatti

Bombay High Court · AIR 1933 Bom 97 : (1933) 35 BOMLR 60 : (1933) ILR (Bom) 194

Transfer of Property Act, 1882 — Section 105, 91(a)
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High Courts02 Aug 1932

Nathmal Motiram Marwadi Vs Nilkanth Vishnu Kavishwar

Bombay High Court · AIR 1933 Bom 25 : (1932) 34 BOMLR 1519

Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 75
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High Courts01 Aug 1932

Ramgopal Keshavdas Vs The Secretary of State for India in Council

Bombay High Court · AIR 1933 Bom 106 : (1933) 35 BOMLR 105 : (1933) ILR (Bom) 589

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High Courts01 Aug 1932

Sir Dhunjibhoy Bomanji, Kt. Vs Gunpa Khandu Koli

Bombay High Court · AIR 1933 Bom 338 : (1933) 35 BOMLR 694 : (1933) ILR (Bom) 699

Workmens Compensation Act, 1923 — Section 12
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High Courts31 Jul 1932

The Official Assignee of Bombay Vs Chimniram Motilal and Sir Hukumchand Sarupchand

Bombay High Court · (1932) 34 BOMLR 1615

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14
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High Courts30 Jul 1932Dismissed

Bhagirathibai Bhalchandra Narayan Vs Dwarkabai Shankar Baji

Bombay High Court · AIR 1933 Bom 135 : (1933) 35 BOMLR 44

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High Courts28 Jul 1932Dismissed

Hansraj Gupta Vs N.P. Asthana

Bombay High Court · (1933) 35 BOMLR 312

Companies Act, 1913 — Section 156
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High Courts28 Jul 1932

Yusuf Ismailbhoy Lalji Vs Abdullabhoy Lalji

Bombay High Court · (1933) 35 BOMLR 1158

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High Courts28 Jul 1932Dismissed

The Guntur Cotton, Jute and Paper Mills Company, Limited Vs Pydah Venkatachalapati

Bombay High Court · (1933) 35 BOMLR 107

Contract Act, 1872 — Section 220
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High Courts26 Jul 1932Dismissed

Benoy Krishna Das Vs Salsiccioni

Bombay High Court · (1933) 35 BOMLR 6

Transfer of Property Act, 1882 — Section 106, 110
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High Courts25 Jul 1932Dismissed

Ramchandra Khaserao Thorat Vs Ganesh Balvant Tagare

Bombay High Court · AIR 1933 Bom 114 : (1933) 35 BOMLR 48 : (1933) ILR (Bom) 134

Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 95
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High Courts22 Jul 1932

In Re: Pandurao Bhailal Desai

Bombay High Court · AIR 1932 Bom 686 : (1932) 34 BOMLR 1445

Criminal Procedure Code, 1898 (CrPC) — Section 548
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High Courts21 Jul 1932

Ramachandra Ganesh Khadkikar Vs Emperor

Bombay High Court · AIR 1933 Bom 58

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High Courts21 Jul 1932

Emperor Vs Ramchandra Ganesh Khadkikar

Bombay High Court · (1932) 34 BOMLR 1676

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High Courts20 Jul 1932

Emperor Vs Balkrishna Hari Phansalkar

Bombay High Court · (1932) 34 BOMLR 1523 : (1933) ILR (Bom) 93

Emergency Powers Ordinance, 1932 — Section 4Government of India Act, 1915 — Section 107
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High Courts19 Jul 1932Dismissed

Jhaverbhai Hathibhai Patel Vs Kabhai Becher Patel

Bombay High Court · AIR 1933 Bom 42 : (1932) 34 BOMLR 1512

Limitation Act, 1908 — Article 44
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