High Courts15 Jul 1932
Gorakhram Sadhuram Vs Pirozshah Maneckji Javeri (No. 2)
Bombay High Court · AIR 1933 Bom 142 : (1933) 35 BOMLR 101
Bombay High Court Rules — Rule 559
COURT ARCHIVE
Bombay High Court judgments, 1932
218 judgments · page 6 of 11
High Courts14 Jul 1932
Emperor Vs Shrirang Jayaba Vichare
Bombay High Court · (1932) ILR (Bom) 554
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1898 (CrPC) — Section 562(1)Penal Code, 1860 (IPC) — Section 504
High Courts14 Jul 1932Dismissed
Haji Mohammad Afzal Khan Vs Malik Abdul Rahman
Bombay High Court · (1933) 35 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts01 Jul 1932Dismissed
Gorakhram Sadhuram Vs Pirozsha Maneckji Javeri (No. 1)
Bombay High Court · AIR 1933 Bom 92 : (1933) 35 BOMLR 93 : (1933) ILR (Bom) 570
High Courts29 Jun 1932
Ambalal Hargovind Vs Ambalal Shivlal Thakor
Bombay High Court · AIR 1933 Bom 34 : (1932) 34 BOMLR 1506
Succession Act, 1925 — Section 124
High Courts28 Jun 1932
Lassoo and Sons Vs Krishna Bahadur Nepali
Bombay High Court · AIR 1932 Bom 617 : (1932) 34 BOMLR 1401
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Jun 1932Dismissed
Jehangir Shapoorji Taraporevala Vs Reverend Savarkar
Bombay High Court · (1932) 34 BOMLR 1609
Evidence Act, 1872 — Section 92
High Courts24 Jun 1932Dismissed
Hushensab Rajesab Allabaxar Vs Basappa Puradappa Hallikeri
Bombay High Court · (1932) 34 BOMLR 1325 : 140 Ind. Cas. 736
High Courts24 Jun 1932Dismissed
Damodar Keshav Parasharami Vs Ramnath Radhakisan
Bombay High Court · AIR 1932 Bom 607 : (1932) 34 BOMLR 1327 : 140 Ind. Cas. 734
High Courts21 Jun 1932Allowed
Lasa Din Vs Gulab Kunwar
Bombay High Court · (1932) 34 BOMLR 1600
Limitation Act, 1908 — Article 132
High Courts17 Jun 1932Dismissed
In Re: Chatur Jethaji
Bombay High Court · AIR 1932 Bom 551 : (1932) 34 BOMLR 1247 : 140 Ind. Cas. 619
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts16 Jun 1932Allowed
Erroll Mackay Vs Kameshwar Singh
Bombay High Court · (1932) 34 BOMLR 1596
High Courts16 Jun 1932
Emperor Vs Housabai Bala Shinde
Bombay High Court · (1932) 34 BOMLR 1240 : (1932) ILR (Bom) 542 : 140 Ind. Cas. 740
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)
High Courts24 May 1932Dismissed
K.B. Seth Sorabjee Vs Seth Dwarkadas Ranchhoddas
Bombay High Court · (1932) 34 BOMLR 1310
Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts10 May 1932Allowed
Gafur Mohammad Vs Mohammad Sharif
Bombay High Court · (1932) 34 BOMLR 1194
Contract Act, 1872 — Section 16(3)
High Courts09 May 1932Allowed
Musst. Brij Indar Kuar Vs Thakur Jai Indar Bahadur Singh
Bombay High Court · (1932) 34 BOMLR 1188
High Courts06 May 1932Dismissed
The Official Assignee of Bombay Vs K.R.P. Shroff
Bombay High Court · (1932) 34 BOMLR 1178 : (1932) ILR (Bom) 374
Transfer of Property Act, 1882 — Section 12
High Courts05 May 1932
The Benares Bank Ltd. Vs Hari Narain
Bombay High Court · (1932) 34 BOMLR 1079
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts26 Apr 1932Allowed
The Commissioner of Income Tax, Central Provinces Vs Sir S.M. Chitnavis
Bombay High Court · (1932) 34 BOMLR 1071
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts22 Apr 1932Dismissed
Pranlal Bhaichand Vs The Maneokji Petit Manufacturing Co. Ltd.
Bombay High Court · AIR 1933 Bom 46 : (1932) 34 BOMLR 1252 : 140 Ind. Cas. 610
Contract Act, 1872 — Section 83