High Courts24 Jul 1931
In Re: Pre-Audience of The Acting Advocate General
Bombay High Court · AIR 1932 Bom 71 : (1931) 33 BOMLR 1500
Bar Councils Act, 1926 — Section 12, 8Government of India Act, 1915 — Section 114
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 7 of 13
High Courts23 Jul 1931
Ishwarappa Malleshappa Manvi Vs Dhanji Bhanji Gujjar
Bombay High Court · AIR 1932 Bom 111 : (1932) 34 BOMLR 44 : (1932) ILR (Bom) 23
Bombay Civil Courts Act, 1869 — Section 24Civil Procedure Code, 1908 (CPC) — Section 6Court Fees Act, 1870 — Section 7(iv)(f)
High Courts23 Jul 1931Allowed
Louis Dreyfus and Co. Vs R.A. Arunachala Ayya
Bombay High Court · (1931) 33 BOMLR 1536
High Courts21 Jul 1931Dismissed
Sakarbhai Hukamchand Vs Ramniklal Keshavlal
Bombay High Court · AIR 1932 Bom 328 : (1932) 34 BOMLR 709
High Courts20 Jul 1931
Mahomed Haji Hamed Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · AIR 1932 Bom 341 : (1932) 34 BOMLR 697
Arbitration Act, 1899 — Section 4(b)
High Courts20 Jul 1931
Mahomed Hajihamed and Others Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · 138 Ind. Cas. 337
Bombay Cotton Contracts Act, 1932 — Section 3, 5
High Courts16 Jul 1931Dismissed
Motilal Kanji and Co. Vs Natvarlal M. Jhaveri
Bombay High Court · AIR 1932 Bom 78 : (1931) 33 BOMLR 1495 : (1932) ILR (Bom) 16 : 136 Ind. Cas. 491
Companies Act, 1956 — Section 153, 202
High Courts13 Jul 1931
Bai Mangu Vs The Bharatkhand Cotton Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 90 : (1931) 33 BOMLR 1476 : (1931) ILR (Bom) 785
Civil Procedure Code, 1908 (CPC) — Section 109(a)Letters Patent Act, 1865 — Clause 39
High Courts11 Jul 1931Dismissed
Allibhai Mahomed Akuji Vs Dada Alli Isap
Bombay High Court · (1931) 33 BOMLR 1296 : 136 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Section 66Transfer of Property Act, 1882 — Section 54
High Courts10 Jul 1931Dismissed
Ramlal Hariram Vs Ratanlal Balchand
Bombay High Court · AIR 1932 Bom 99 : (1931) 33 BOMLR 1466 : 136 Ind. Cas. 504
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts09 Jul 1931Dismissed
Shambhusing Sujansing Thakor Vs Manual Vadilal Gandhi
Bombay High Court · AIR 1932 Bom 47 : (1931) 33 BOMLR 1457
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Jul 1931
Bhimaji Bhibhutmal Vs Chunilal Javerchand
Bombay High Court · AIR 1932 Bom 344 : (1932) 34 BOMLR 683 : (1933) ILR (Bom) 623
Provincial Insolvency Act, 1920 — Section 29
High Courts08 Jul 1931
Haji Ahmed Haji Ibrahim Vs Abdulhussein Tayaballi
Bombay High Court · AIR 1932 Bom 40 : (1931) 33 BOMLR 1433 : (1931) ILR (Bom) 779
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Jul 1931Dismissed
Keshav Jagannath Dikshit Vs Gangadhar Yadneshwar Dikshit
Bombay High Court · (1931) 33 BOMLR 1443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Jul 1931
Shivsangappa Irsangappa Kuppasad Vs Muchkhandeppa Irsangappa Kuppasad
Bombay High Court · AIR 1932 Bom 160 : (1931) 33 BOMLR 1437 : (1932) ILR (Bom) 8
Bombay Civil Courts Act, 1869 — Section 25
High Courts06 Jul 1931Dismissed
Jotindra Nath Roy Vs Nagendra Nath Roy
Bombay High Court · (1931) 33 BOMLR 1411
High Courts03 Jul 1931
Rustomji and Ginwala Vs Fazal Rahim
Bombay High Court · AIR 1932 Bom 378 : (1932) 34 BOMLR 670
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts01 Jul 1931
Gulabbai Babura Parkar Vs Sergeant J.A. Finan
Bombay High Court · (1931) ILR (Bom) 770
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 105, 27, 342, 363, 499
High Courts01 Jul 1931
Emperor Vs J.A. Finan
Bombay High Court · (1931) 33 BOMLR 1182
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 76
High Courts30 Jun 1931
K.R. Bhat Vs Emperor
Bombay High Court · AIR 1931 Bom 517
Criminal Procedure Code, 1898 (CrPC) — Section 192, 347