High Courts18 Aug 1931
Lakshminarayan Hiralal Vs Laduram Onkar Agarwala
Bombay High Court · AIR 1932 Bom 96 : (1931) 33 BOMLR 1557 : 136 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 144, 47
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 6 of 13
High Courts18 Aug 1931Dismissed
Chintamanrao Appasaheb Patvardhan Vs Ramchandra Govind
Bombay High Court · AIR 1932 Bom 130 : (1932) 34 BOMLR 92 : (1932) ILR (Bom) 82 : 137 Ind. Cas. 881
Easements Act, 1882 — Section 15, 17Limitation Act, 1908 — Section 26
High Courts18 Aug 1931Dismissed
Shrimant Chintamanrao Appasaheb Patwardhan, Chief of Sangli, by The State Karbhari Me. R.S. Athavle, Diwan of Sangli Vs Ramchandra Govind and Another, Both Minors by Their Guardian Mother Laxmibai, Sons and heirs of The Deceased Dhondo Alias Govind Ramchandra Virde
Bombay High Court · (1931) ILR (Bom) 82
Easements Act, 1882 — Section 15, 17, 26, 27, 4Limitation Act, 1877 — Section 26
High Courts17 Aug 1931Allowed
Fakirappa Babappa Yaligar Vs Rudrappa Rachappa Deshnur
Bombay High Court · AIR 1932 Bom 255 : (1932) 34 BOMLR 354 : 137 Ind. Cas. 367
Transfer of Property Act, 1882 — Section 41
High Courts14 Aug 1931
Gafuralli Sayad Anwar Vs Mohiddin Shamsuddin
Bombay High Court · AIR 1932 Bom 65 : (1931) 33 BOMLR 1575
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts12 Aug 1931Dismissed
Emperor Vs Jagannath Raghunathdas
Bombay High Court · (1931) 33 BOMLR 1518 : 136 Ind. Cas. 493
Penal Code, 1860 (IPC) — Section 405
High Courts11 Aug 1931
Salubai Ganesh Hatwalne Vs Keshavrao Vasudeo Kortikar
Bombay High Court · AIR 1932 Bom 156 : (1932) 34 BOMLR 83 : (1932) ILR (Bom) 71 : 137 Ind. Cas. 732
Guardians and Wards Act, 1890 — Section 43, 47(i)
High Courts10 Aug 1931
Hari Moreshvar Joshi Vs Emperor
Bombay High Court · AIR 1932 Bom 63 : 136 Ind. Cas. 187
Penal Code, 1860 (IPC) — Section 124A
High Courts10 Aug 1931Dismissed
Emperor Vs Hari Moreshvar Joshi
Bombay High Court · (1931) 33 BOMLR 1515 : (1932) ILR (Bom) 61
Penal Code, 1860 (IPC) — Section 124A
High Courts08 Aug 1931
Premji Hurji and Co. Vs Premji Pannalal
Bombay High Court · AIR 1932 Bom 314 : (1932) 34 BOMLR 717
High Courts06 Aug 1931
Yusuf Ismailbhai Abdullabhai Lalji Vs Abdullabhai Lalji
Bombay High Court · AIR 1932 Bom 615 : (1932) 34 BOMLR 880 : (1932) ILR (Bom) 231
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts04 Aug 1931
B. Mohanlal and Co. Vs A. Yolibai
Bombay High Court · AIR 1932 Bom 271 : (1932) 34 BOMLR 714
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts31 Jul 1931Allowed
Tara Kumari Vs Chandra Mauleshwar Prasad Singh
Bombay High Court · (1932) 34 BOMLR 222
Contract Act, 1872 — Section 16
High Courts30 Jul 1931Dismissed
Bal Rajaram Padval Vs Maneklal Mansukhbhai
Bombay High Court · AIR 1932 Bom 136 : (1932) 34 BOMLR 55 : (1932) ILR (Bom) 36 : 137 Ind. Cas. 717
Contract Act, 1872 — Section 16
High Courts29 Jul 1931
Ramabai Nilkanthrao Nadkarni Vs Dattatraya Balaji Nadkarni
Bombay High Court · AIR 1931 Bom 497
High Courts28 Jul 1931Dismissed
John Mascarenhas Vs The Mercantile Bank of India
Bombay High Court · (1932) 34 BOMLR 1 : (1932) ILR (Bom) 1
Negotiable Instruments Act, 1881 (NI) — Section 13, 4, 9
High Courts28 Jul 1931
The Ripon Press and Sugar Mill Company Vs Gopal Chetti
Bombay High Court · (1932) 34 BOMLR 321
Companies Act, 1956 — Section 162
High Courts27 Jul 1931
Mahomed Hussein Vs Bai Aishabai
Bombay High Court · AIR 1932 Bom 604 : (1932) 34 BOMLR 1365
Succession Act, 1925 — Section 307(2)
High Courts24 Jul 1931Dismissed
P.M.A.M. Vellaiyappa Chetty Vs Natarajan
Bombay High Court · (1931) 33 BOMLR 1526
High Courts24 Jul 1931Dismissed
H.V. Low and Co. Ltd. Vs Raja Bahadur Jyoti Prosad Singh Deo
Bombay High Court · (1931) 33 BOMLR 1544
Specific Relief Act, 1877 — Section 25