High Courts23 Sept 1931Dismissed
Shivappa Rudrappa Tenginkai Vs Rudrava Chanbasappa
Bombay High Court · AIR 1932 Bom 410 : (1932) 34 BOMLR 539 : (1933) ILR (Bom) 1
Succession Act, 1865 — Section 82
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 4 of 13
High Courts23 Sept 1931
Ramgopal Shriram Vs Shivnarayan Ramdayal
Bombay High Court · AIR 1932 Bom 202 : (1932) 34 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts23 Sept 1931
Someshwar Rajaram Bhat Vs Manilal Bhailal Patel
Bombay High Court · AIR 1932 Bom 210 : (1932) 34 BOMLR 206 : 137 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts22 Sept 1931
In Re: Adamali Mahomedali Nulvala
Bombay High Court · AIR 1932 Bom 580 : (1932) 34 BOMLR 1162
Presidency Towns Insolvency Act, 1909 — Section 13(6)
High Courts21 Sept 1931Allowed
Savitri Ramayya Hegde Vs Holebasappa Murgeppa
Bombay High Court · AIR 1932 Bom 257 : (1932) 34 BOMLR 198 : 137 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 6
High Courts18 Sept 1931Allowed
Sakharam Satu Salunkhe Vs Shamrao Maruti Salunkhe
Bombay High Court · AIR 1932 Bom 234 : (1932) 34 BOMLR 191 : 137 Ind. Cas. 572
High Courts18 Sept 1931Dismissed
Bai Manchha Vs Tribhovan Lallubhai Patel
Bombay High Court · AIR 1932 Bom 434 : (1932) 34 BOMLR 385
Limitation Act, 1908 — Article 141
High Courts17 Sept 1931Dismissed
Emperor Vs Chanbasappa Baslingappa
Bombay High Court · AIR 1932 Bom 61 : (1931) 33 BOMLR 1571
Criminal Procedure Code, 1898 (CrPC) — Section 307(2), 309
High Courts17 Sept 1931
Keshavlal Hari Lal Setalvad and Others Vs Pratapsingh Moholalbhai Sheth and Others
Bombay High Court · (1932) ILR (Bom) 101 : 137 Ind. Cas. 564
Contract Act, 1872 — Section 135
High Courts17 Sept 1931Dismissed
Ghanchi Parshottam Bahechardas Vs Ghanchi Keshavlal Dalpatram
Bombay High Court · (1932) ILR (Bom) 164
High Courts17 Sept 1931Allowed
Keshavlal Harilal Setalvad Vs Pratapsing Moholalbhai Sheth
Bombay High Court · AIR 1932 Bom 168 : (1932) 34 BOMLR 167
Contract Act, 1872 — Section 133, 141
High Courts17 Sept 1931Dismissed
Parshottam Bechardas Vs Keshavlal Dalpatram
Bombay High Court · AIR 1932 Bom 213 : (1932) 34 BOMLR 186 : 137 Ind. Cas. 561
High Courts11 Sept 1931
Babu Kirparam Vs Jawaharsingh Harnamdas
Bombay High Court · AIR 1932 Bom 375 : (1932) 34 BOMLR 737 : 140 Ind. Cas. 761
Arbitration Act, 1940 — Section 15
High Courts10 Sept 1931Allowed
Abasbhai Shaikh Abdul Hussein Vs Bhimji Malji Choksey
Bombay High Court · AIR 1932 Bom 86 : (1931) 33 BOMLR 1563
Bombay Rent (War Restrictions) Act, 1918 — Section 12, 8Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Sept 1931Allowed
Sowkabai Pandharinath Rajapurkar Vs Sir Tukojirao Holkar
Bombay High Court · AIR 1932 Bom 128 : (1932) 34 BOMLR 6 : (1932) ILR (Bom) 224 : 137 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts10 Sept 1931
Bansilal Motilal Vs Govindlal Bansilal
Bombay High Court · AIR 1932 Bom 439 : (1932) 34 BOMLR 733 : 140 Ind. Cas. 819
High Courts09 Sept 1931Allowed
Devidatt Ramniranjandas Vs Shriram Narayandas
Bombay High Court · AIR 1932 Bom 291 : (1932) 34 BOMLR 236 : (1932) ILR (Bom) 324 : 137 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 21County Courts Act, 1883 — Section 74
High Courts09 Sept 1931Dismissed
Murlidhar Narayandas Gujarathi Vs Parmanand Luchmandas Gujarathi
Bombay High Court · AIR 1932 Bom 190 : (1932) 34 BOMLR 164 : 137 Ind. Cas. 560
Transfer of Property Act, 1882 — Section 51
High Courts04 Sept 1931
Jhaverchand Dalichand Vs Achaldas Chimnaji
Bombay High Court · AIR 1932 Bom 352 : (1932) 34 BOMLR 721 : 140 Ind. Cas. 809
High Courts04 Sept 1931Dismissed
In Re: Manekji Petit Manufacturing Co. Ltd.
Bombay High Court · AIR 1932 Bom 311 : (1932) 34 BOMLR 728 : 140 Ind. Cas. 814
Companies Act, 1913 — Section 230