High Courts01 Sept 1931
The National Bank of India Ltd. Vs R.C. Nazir and Co.
Bombay High Court · AIR 1932 Bom 401 : (1932) 34 BOMLR 748
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 5 of 13
High Courts31 Aug 1931Dismissed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · AIR 1932 Bom 81 : (1931) 33 BOMLR 1596
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Aug 1931
Narayandas Sundarlal Rathi Vs Narayandas Harbhagat
Bombay High Court · AIR 1932 Bom 363 : (1932) 34 BOMLR 703
High Courts28 Aug 1931
Mallappa Yellappa Bennur Vs Nagappa Hanmanta Saler
Bombay High Court · AIR 1932 Bom 230 : 138 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 58(c)
High Courts28 Aug 1931
Chhaganlal Sakerlal Vs The Municipality of Thana
Bombay High Court · AIR 1932 Bom 259 : (1932) 34 BOMLR 143 : (1932) ILR (Bom) 135
Bombay District Municipal Act, 1901 — Section 167Limitation Act, 1908 — Section 15(2)
High Courts26 Aug 1931Dismissed
Chimanram Motilal Vs Divanchand Govindram
Bombay High Court · AIR 1932 Bom 151 : (1932) 34 BOMLR 26 : (1932) ILR (Bom) 180
Evidence Act, 1872 — Section 91, 92
High Courts26 Aug 1931Dismissed
Abdul Gafur Gulamsaheb Don Vs Mahomed Mukaram
Bombay High Court · AIR 1932 Bom 77 : (1931) 33 BOMLR 1593
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55(4)
High Courts25 Aug 1931Dismissed
Maharudrappa Danappa Sonar Vs Lakshman Hanmantappa Jamkhandi
Bombay High Court · AIR 1932 Bom 449 : (1932) 34 BOMLR 212 : 137 Ind. Cas. 583
High Courts25 Aug 1931Allowed
Parashram Madhavrao Bhadanekar Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 319 : (1932) 34 BOMLR 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 34Limitation Act, 1908 — Article 131, 14
High Courts24 Aug 1931
Lakshman Subrao Bijur Vs Babani Soiru Bhandari
Bombay High Court · AIR 1932 Bom 244 : (1932) 34 BOMLR 366
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 6
High Courts24 Aug 1931
Babani Soiroo Patel Vs Dulba Govind Bhandari
Bombay High Court · AIR 1932 Bom 240 : (1932) 34 BOMLR 357 : 137 Ind. Cas. 355
Trusts Act, 1882 — Section 90
High Courts20 Aug 1931
Appaji Waman Kulkarni Vs Motiram Supdu Mahar
Bombay High Court · AIR 1932 Bom 204 : (1932) 34 BOMLR 109 : 137 Ind. Cas. 760
Mamlatdars Court Act, 1906 — Section 5
High Courts20 Aug 1931
Balkrishna Vishvanath Deo Vs Vinayak Narayan Babre
Bombay High Court · AIR 1932 Bom 191 : (1932) 34 BOMLR 113
Trusts Act, 1882 — Section 34
High Courts20 Aug 1931
In Re: The Provident Investment Co. Ltd.
Bombay High Court · AIR 1932 Bom 94 : (1932) ILR (Bom) 92
Income Tax Act, 1961 — Section 10(2)(3)
High Courts20 Aug 1931
Shankar Narayan Timmanna Vs Puttu Bhatta Manju Bhatta
Bombay High Court · AIR 1932 Bom 175 : (1932) 34 BOMLR 125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Common Law Procedure Act, 1852 — Section 222Specific Relief Act, 1877 — Section 42
High Courts19 Aug 1931
In Re: The Saraspur Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 216 : (1932) 34 BOMLR 104 : (1932) ILR (Bom) 129 : 137 Ind. Cas. 898
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts19 Aug 1931
Lakshman Mahadev Banker Vs Ramchandra Kisan Mohite
Bombay High Court · (1932) 34 BOMLR 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Transfer of Property Act, 1882 — Section 52
High Courts19 Aug 1931
In Re The Millowners Mutual Insurance Association Ltd.
Bombay High Court · AIR 1932 Bom 104 : (1931) 33 BOMLR 1581 : (1932) ILR (Bom) 119
Income Tax Act, 1922 — Section 10, 6(iv)
High Courts19 Aug 1931
In Re: Bai Sakinaboo
Bombay High Court · (1932) 34 BOMLR 100
Contract Act, 1872 — Section 239Income Tax Act, 1961 — Section 2(14)
High Courts18 Aug 1931
The Commissioner of Income Tax Vs The Trustees of The Sir Currimbhoy Ebrahim Baronetcy
Bombay High Court · AIR 1932 Bom 106 : (1931) 33 BOMLR 1549 : 136 Ind. Cas. 488
Income Tax Act, 1961 — Section 3, 56