High Courts30 Jun 1931
Emperor Vs K.R. Bhat
Bombay High Court · (1931) 33 BOMLR 1192
Criminal Procedure Code, 1898 (CrPC) — Section 347
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 8 of 13
High Courts29 Jun 1931
Ganpatrao Khandero Vijaykar Vs Vasantrao Ganpatrao Vijaykar
Bombay High Court · AIR 1932 Bom 588 : (1932) 34 BOMLR 1371
High Courts29 Jun 1931Dismissed
Dattatraya Pandurang Gosavi Vs Lakshman Mahadev Pohekar
Bombay High Court · AIR 1932 Bom 15 : (1931) 33 BOMLR 1418 : 136 Ind. Cas. 161
Bombay Pleaders Act, 1920 — Section 20(a)
High Courts26 Jun 1931Allowed
Vatsalabai Vinayak Nimkar Vs Vasudev Vishnu Musale
Bombay High Court · AIR 1932 Bom 83 : (1931) 33 BOMLR 1483
High Courts26 Jun 1931Dismissed
B. Iswarayya Vs Swarnam Iswarayya
Bombay High Court · (1931) 33 BOMLR 1402
Divorce Act, 1869 — Section 37
High Courts22 Jun 1931
In Re: S.S. Shirke
Bombay High Court · (1931) 33 BOMLR 1177
Bombay Primary Education Act, 1923 — Section 9(1)Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts22 Jun 1931Dismissed
Shankar Yesu Kargutkar Vs H.H. Khem Sawant
Bombay High Court · AIR 1932 Bom 3 : (1931) 33 BOMLR 1303
Bombay Land Revenue Code, 1879 — Section 83
High Courts17 Jun 1931
Emperor Vs Anna Vithoba
Bombay High Court · (1931) 33 BOMLR 1164
City of Bombay Police Act, 1902 — Section 27
High Courts16 Jun 1931
Akbarally A. Adamji Peerbhoy Vs Mahomedally Adamji Peerbhoy
Bombay High Court · AIR 1932 Bom 356 : (1932) 34 BOMLR 655 : (1933) ILR (Bom) 551
Evidence Act, 1872 — Section 114Government of India Act, 1915 — Section 112
High Courts12 Jun 1931Allowed
Monohar Das Mahanta Moharaj Vs Hazarimull Babu
Bombay High Court · (1931) 33 BOMLR 1345
High Courts11 Jun 1931
Emperor Vs Motilal Gangadhar Kabre
Bombay High Court · (1931) 33 BOMLR 1178
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Jun 1931Dismissed
V. Papiah Naidu Vs Naganatha Sethupathi
Bombay High Court · (1931) 33 BOMLR 1351
Transfer of Property Act, 1882 — Section 59
High Courts21 May 1931Allowed
Imperial Bank of India Vs Bengal National Bank, Limited
Bombay High Court · (1931) 33 BOMLR 1338
Transfer of Property Act, 1882 — Section 6
High Courts08 May 1931
Rani Chhatra Kumari Devi Vs Mohan Bikram Shah
Bombay High Court · (1931) 33 BOMLR 1390
Limitation Act, 1908 — Article 120, 10
High Courts17 Apr 1931
Emperor Vs Ramchandra Narayan Shastri
Bombay High Court · (1931) 33 BOMLR 1169 : (1931) ILR (Bom) 725
Bombay District Police Act, 1890 — Section 42Penal Code, 1860 (IPC) — Section 143
High Courts16 Apr 1931Dismissed
Manmohan Das Vs Ramdei
Bombay High Court · (1931) 33 BOMLR 1251
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2
High Courts15 Apr 1931
Lakshman Vithoba Naik Vs Mahableshwar Doda Bhat
Bombay High Court · (1931) 33 BOMLR 1234
Limitation Act, 1908 — Article 73
High Courts14 Apr 1931Dismissed
Burjorji Jivanji Todywalla Vs Hormusji Nowroji Davar
Bombay High Court · AIR 1932 Bom 394 : (1932) 34 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts14 Apr 1931Dismissed
Ganesh Sakharam Saraf Vs Narayan Shriram Mulaye
Bombay High Court · (1931) 33 BOMLR 1144 : (1931) ILR (Bom) 709
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts14 Apr 1931Dismissed
Bhagvan Gokul Ji and Co. Vs Balku Babaji
Bombay High Court · AIR 1932 Bom 1 : (1931) 33 BOMLR 1291 : 136 Ind. Cas. 497
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3