High Courts14 Apr 1931Dismissed
Saraju Bala Debi Vs Jyotirmoyee Debi
Bombay High Court · (1931) 33 BOMLR 1257
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 9 of 13
High Courts13 Apr 1931
In Re: Radhibai Rupji Sunderji
Bombay High Court · (1931) 33 BOMLR 864 : (1931) ILR (Bom) 844
Court Fees Act, 1870 — Section 5
High Courts10 Apr 1931
Emperor Vs Nagappa Vyankappa Sali
Bombay High Court · (1931) 33 BOMLR 1163
Criminal Procedure Code, 1898 (CrPC) — Section 106, 397
High Courts08 Apr 1931
Gadigeppa Bhimappa Meti Vs Balangowda Bhimangowda
Bombay High Court · (1931) 33 BOMLR 1313 : (1931) ILR (Bom) 741
Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115
High Courts07 Apr 1931Dismissed
Sangangauda Fakirgauda Vs Hanmantgauda Sangangauda
Bombay High Court · AIR 1932 Bom 8 : (1931) 33 BOMLR 1225 : (1931) ILR (Bom) 699 : 136 Ind. Cas. 500
High Courts07 Apr 1931
Emperor Vs G.V. Vaishampayan
Bombay High Court · AIR 1932 Bom 56 : (1931) 33 BOMLR 1159 : (1931) ILR (Bom) 839
Evidence Act, 1872 — Section 10
High Courts30 Mar 1931
Vishwas Balwant Davare Vs Bhalohandra Ganesh Thakar
Bombay High Court · (1931) 33 BOMLR 1022
High Courts30 Mar 1931
Menahim Yousef Vs Islam Aman Salah
Bombay High Court · (1931) 33 BOMLR 1222
Succession Act, 1925 — Section 212
High Courts28 Mar 1931Dismissed
Secretary of State for India Vs The Hindustan Co-Operative Society, Limited
Bombay High Court · (1931) 33 BOMLR 1006
Land Acquisition Act, 1894 — Section 26(2), 54
High Courts27 Mar 1931
Kalidas Damodar Vs Rukshamani
Bombay High Court · AIR 1932 Bom 108 : (1931) 33 BOMLR 1285 : 136 Ind. Cas. 168
High Courts26 Mar 1931
Parsotim Thakur Vs Lal Mohar Thakur
Bombay High Court · (1931) 33 BOMLR 1015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107Transfer of Property Act, 1882 — Section 72
High Courts26 Mar 1931Dismissed
Chaturbhuj Tulsiram Marwadi Vs Ambarsing Harji
Bombay High Court · (1931) 33 BOMLR 1220 : (1931) ILR (Bom) 657 : 136 Ind. Cas. 186
Civil Procedure Code, 1908 (CPC) — Section 84
High Courts26 Mar 1931Dismissed
The Pondicherry Railway Company Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1931) 33 BOMLR 1263
Income Tax Act, 1961 — Section 4(1)
High Courts24 Mar 1931
Raja Bhupendra Narayan Sinha Vs Rajeswar Prosad Bhakat
Bombay High Court · (1931) 33 BOMLR 1273
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 144
High Courts23 Mar 1931
In Re: S.R.M.
Bombay High Court · AIR 1931 Bom 557
Bar Councils Act, 1926 — Section 10, 11
High Courts23 Mar 1931
In Re: S.R. Mirajkar
Bombay High Court · (1931) 33 BOMLR 1215
Bar Councils Act, 1926 — Section 12
High Courts20 Mar 1931Dismissed
Motibhai Somabhai Patel Vs Dahyabhai Morar Patel
Bombay High Court · (1931) 33 BOMLR 1211
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Mar 1931Dismissed
Mir Hassan Ali Mir Abdul Alli Vs Sanli Begum
Bombay High Court · (1931) 33 BOMLR 1139
Civil Procedure Code, 1908 (CPC) — Section 11Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts18 Mar 1931
Allisaheb Isamohadinsaheb Vs Shesho Govind Kulkarni
Bombay High Court · (1931) 33 BOMLR 1238