High Courts08 Dec 1924
In Re: Maruti Vithu
Bombay High Court · AIR 1925 Bom 247 : (1925) 27 BOMLR 350 : 87 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 345, 435
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 2 of 16
High Courts08 Dec 1924Dismissed
Manilal Jibhai Vs Ishvarbhai Samalbhai
Bombay High Court · AIR 1925 Bom 367 : (1925) 27 BOMLR 421 : 87 Ind. Cas. 934
Civil Procedure Code, 1908 (CPC) — Section 81
High Courts06 Dec 1924Allowed
Ibrahim Fazalbhoy Joomabhoy Vs International Banking Corporation
Bombay High Court · AIR 1925 Bom 252 : (1925) 27 BOMLR 283 : 87 Ind. Cas. 485
Negotiable Instruments Act, 1881 (NI) — Section 33
High Courts05 Dec 1924
Manikbai Vishnudas Gujjar Vs Gokuldas Ramdas Karadgi
Bombay High Court · AIR 1925 Bom 363 : (1925) 27 BOMLR 414 : 87 Ind. Cas. 816
High Courts05 Dec 1924Allowed
Vishnu Ramchandra Deshpande Vs Tukaram Ganu Bogar
Bombay High Court · AIR 1925 Bom 375 : (1925) 27 BOMLR 449 : 87 Ind. Cas. 779
Bombay Land Revenue Act, 1870 — Section 83
High Courts05 Dec 1924Dismissed
Mohanlal Motilal Shah Vs Harilal Bhogilal Shah
Bombay High Court · AIR 1925 Bom 346 : (1925) 27 BOMLR 419 : 87 Ind. Cas. 929
High Courts05 Dec 1924Dismissed
Motilal Hirabai Vs Bai Mani
Bombay High Court · (1925) 27 BOMLR 455 : 87 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Dec 1924Dismissed
Ratanji Dorabji Vs Kisandas Tribhovandas
Bombay High Court · AIR 1925 Bom 302 : (1925) 27 BOMLR 340 : 94 Ind. Cas. 923
High Courts05 Dec 1924
Baijnath Singh Vs Hajee Vally Mahomed Hajee Abba
Bombay High Court · (1925) 27 BOMLR 787
Evidence Act, 1872 — Section 92
High Courts04 Dec 1924
Hurnandrai Fulchand Vs Pragdas Budhsen
Bombay High Court · (1924) 12 BOM CK 0023
High Courts03 Dec 1924Dismissed
Manilal Chunilal Choksi Vs Manilal Damodardas Mody
Bombay High Court · AIR 1925 Bom 159 : (1925) 27 BOMLR 99
High Courts02 Dec 1924Dismissed
Jag Prasad Rai Vs Musammat Singari
Bombay High Court · (1925) 27 BOMLR 760
High Courts02 Dec 1924Allowed
Tulsi Ram Vs Ram Saran Das
Bombay High Court · (1925) 27 BOMLR 777
Evidence Act, 1872 — Section 65(c)Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts02 Dec 1924Dismissed
Surajmull Nagoremull Vs Triton Insurance Company Ltd.
Bombay High Court · (1925) 27 BOMLR 770
High Courts01 Dec 1924
Kokamal Madhoram Vs Gulabsing Gurudatsing
Bombay High Court · AIR 1925 Bom 248 : (1925) 27 BOMLR 277 : 87 Ind. Cas. 481
High Courts01 Dec 1924
Dhanrajgirji Narsingirji Vs W.G. Ward
Bombay High Court · AIR 1925 Bom 400 : (1925) 27 BOMLR 877
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(a)
High Courts27 Nov 1924
Jivanlal Panalal Vs Bai Manchha
Bombay High Court · AIR 1925 Bom 355 : (1925) 27 BOMLR 532 : 87 Ind. Cas. 1043
High Courts27 Nov 1924Dismissed
Dhanaji Jhelaji Vs Gulabchand Pana
Bombay High Court · AIR 1925 Bom 347 : (1925) 27 BOMLR 409 : 87 Ind. Cas. 812
Contract Act, 1872 — Section 253English Partnership Act, 1890 — Section 31