High Courts22 Jan 1924Dismissed
Bhiku Krishna Badhade Vs Keshav Ramji Badhade
Bombay High Court · AIR 1924 Bom 360 : (1924) 26 BOMLR 235
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 16 of 16
High Courts17 Jan 1924
Mukta Vs Dattu Mahadev
Bombay High Court · AIR 1924 Bom 332 : (1924) 26 BOMLR 186
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jan 1924
Meghji Vallabhdas Vs Dayalji Lalji and Company
Bombay High Court · AIR 1924 Bom 322 : (1924) 26 BOMLR 231
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 116
High Courts16 Jan 1924
In re: Ningappa Rayappa Ghotadki
Bombay High Court · AIR 1924 Bom 321 : (1924) 26 BOMLR 183
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211
High Courts16 Jan 1924
In Re: Nagji Dula
Bombay High Court · AIR 1924 Bom 320 : (1924) ILR (Bom) 358 : 81 Ind. Cas. 614
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts15 Jan 1924Allowed
Dhanji Natha Vs Dhuma Hiraji Mali
Bombay High Court · AIR 1924 Bom 382 : (1924) 26 BOMLR 277
High Courts15 Jan 1924Allowed
Bai Kamala Vs Revashankar Ranchhod
Bombay High Court · AIR 1924 Bom 350 : (1924) 26 BOMLR 249
High Courts09 Jan 1924
Emperor Vs Sale Mahomed Haji Ahmed
Bombay High Court · (1924) 26 BOMLR 178
Bombay Municipal Corporation Act, 1888 — Section 257(1), 274, 275
High Courts09 Jan 1924
Sale Mahomed Haji Ahmed Vs Emperor
Bombay High Court · AIR 1924 Bom 337 : 81 Ind. Cas. 616
Bombay Municipal Corporation Act, 1888 — Section 274, 275
High Courts07 Jan 1924Dismissed
Balabai Tukaram Babar Vs Mahadu Krishna Babar
Bombay High Court · AIR 1924 Bom 349 : (1924) 26 BOMLR 222
High Courts07 Jan 1924
Bai Jayagavri Vs Ramanlal Chhotalal
Bombay High Court · AIR 1924 Bom 302 : (1924) 26 BOMLR 187 : 79 Ind. Cas. 749
Bombay Pleaders Act, 1920 — Section 33