High Courts13 Feb 1924Allowed
Malhar Narayan Prabhu Vs Vishnu Sonu Gavada
Bombay High Court · AIR 1924 Bom 351 : (1924) 26 BOMLR 392
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 14 of 16
High Courts13 Feb 1924
Adiveppa Shidlingappa Hanchimal Vs Pragji Mohanji Lohana
Bombay High Court · AIR 1924 Bom 366 : (1924) 26 BOMLR 388
Limitation Act, 1963 — Article 164
High Courts13 Feb 1924
Shivlingappa Mallappa Sadalgi Vs Shidmallappa Nurandappa Kapali
Bombay High Court · AIR 1924 Bom 359 : (1924) 26 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts12 Feb 1924
Vithal Laxmannaik Malgavkar Vs Mahadev Raghunath Kondkar
Bombay High Court · AIR 1924 Bom 426 : 80 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts12 Feb 1924
Nilkanth Balvant Natu Vs Shri Vidyashankar Bharati
Bombay High Court · AIR 1924 Bom 387 : (1924) 26 BOMLR 455
High Courts12 Feb 1924Dismissed
Sahu Ram Kumar Vs Muhammad Yaqub
Bombay High Court · (1924) 26 BOMLR 631
High Courts12 Feb 1924
Jehrabi Sadullakhan Mokasi Vs Bismillabi Sadruddin Kaji
Bombay High Court · AIR 1924 Bom 420 : (1924) 26 BOMLR 375
High Courts08 Feb 1924
Krishnaji Sonji Gawade Vs Sadanand Mahadev Thakur and Another
Bombay High Court · 80 Ind. Cas. 763
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts08 Feb 1924Dismissed
Krishnaji Sonji Gawade Vs Sadanand Mahadev Thakur
Bombay High Court · AIR 1924 Bom 417 : (1924) 26 BOMLR 341
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts08 Feb 1924Dismissed
Kaikhushru Nusserwanji Chandabhoy Vs Tata Industrial Bank Ltd.
Bombay High Court · AIR 1924 Bom 339 : (1924) 26 BOMLR 237
Companies Act, 1956 — Section 207
High Courts07 Feb 1924
Saifin Rasul Vs Emperor
Bombay High Court · AIR 1924 Bom 385 : 83 Ind. Cas. 342
Penal Code, 1860 (IPC) — Section 161Prisons Act, 1894 — Section 42
High Courts07 Feb 1924
Ramchandra Adaram Agarwali Vs Lodha Gouri Bhadhruji
Bombay High Court · 80 Ind. Cas. 259
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Feb 1924
Emperor Vs Saifin Rasul
Bombay High Court · (1924) 26 BOMLR 267
Penal Code, 1860 (IPC) — Section 161, 21(7)
High Courts07 Feb 1924
Ramchandra Adaram Agarwale Vs Lodha Gouri Bhadbhunji
Bombay High Court · AIR 1924 Bom 368 : (1924) 26 BOMLR 288
Civil Procedure Code, 1908 (CPC) — Section 11(IV)
High Courts07 Feb 1924
Sorabji Rustomji Parsi Vs Ramjilal Devjibhai Pardeshi
Bombay High Court · AIR 1924 Bom 392 : (1924) 26 BOMLR 321
High Courts07 Feb 1924Dismissed
Judawan Prasad Vs Shatrughan Prasad
Bombay High Court · (1924) 26 BOMLR 568
High Courts06 Feb 1924
Lakshman Maruti Jadhav Vs Maruti Lakshman Teli
Bombay High Court · AIR 1924 Bom 344 : (1924) 26 BOMLR 284
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1924Allowed
Anjirabai Gulabrao Powar Vs Pandurang Balkrishna Powar
Bombay High Court · AIR 1924 Bom 441 : (1924) 26 BOMLR 326
High Courts06 Feb 1924
Laxminarayan Bijeram Vs G.I.P. Railway Co.
Bombay High Court · AIR 1924 Bom 386 : (1924) 26 BOMLR 285
High Courts05 Feb 1924
Angirbai Gulabrao Powar Vs Pandurang Balkrishna Powar
Bombay High Court · 80 Ind. Cas. 185