High Courts01 Mar 1924
Irabasappa Bin Gangappa Dalal and Another Vs Bhadrawa Kom Dod Basappa Prabhu Shetti
Bombay High Court · 80 Ind. Cas. 189
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 13 of 16
High Courts29 Feb 1924Allowed
Rukmini Vithu Vs Rayaji Dattatraya Pai
Bombay High Court · AIR 1924 Bom 454 : (1924) 26 BOMLR 672 : 83 Ind. Cas. 45
Bombay Land Revenue Code, 1879 — Section 83Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Feb 1924
Vijaya Singh Dattajirao Thorat Vs Shivajirao Narayanarao Thorat and Others
Bombay High Court · 80 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts28 Feb 1924
Vijayasing Dattajirao Thorat Vs Shivajirao Narayanrao Thorat
Bombay High Court · AIR 1924 Bom 416 : (1924) 26 BOMLR 378
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts27 Feb 1924
Somabhai Vallavbhai Vs Aditbhai Parshottam and Others
Bombay High Court · 81 Ind. Cas. 947
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 193
High Courts27 Feb 1924
Somabhai Valabhbhai Vs Aditbhai Parshottam
Bombay High Court · AIR 1924 Bom 347 : (1924) 26 BOMLR 289
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 471
High Courts25 Feb 1924Allowed
Subba Rama Hegde Vs Venkatsubba Hegde
Bombay High Court · AIR 1924 Bom 434 : (1924) 26 BOMLR 427
Registration Act, 1908 — Section 47
High Courts25 Feb 1924
Motichand Girdharshet Vs Chandrabai
Bombay High Court · AIR 1924 Bom 421 : (1924) 26 BOMLR 488
High Courts24 Feb 1924
William K. Hewson Vs Ethel M. Hewson
Bombay High Court · AIR 1924 Bom 397 : (1924) 26 BOMLR 467 : 85 Ind. Cas. 774
High Courts21 Feb 1924
Timappa Ganpat Gudgar Vs Manjaya Subraya Hebbar
Bombay High Court · AIR 1924 Bom 425 : (1924) 26 BOMLR 362 : 87 Ind. Cas. 545
High Courts21 Feb 1924Dismissed
Khanderao Shidramappa Desai Vs Chanmallappa Shiddappa Torgal
Bombay High Court · AIR 1924 Bom 364 : (1924) 26 BOMLR 364
Court of Wards Act — Section 31
High Courts19 Feb 1924Dismissed
Bhaskar Mahadev Parsekar Vs Shankar Vithal Pednekar
Bombay High Court · AIR 1924 Bom 467 : (1924) 26 BOMLR 418
Transfer of Property Act, 1882 — Section 52
High Courts19 Feb 1924Dismissed
Adiveva Fakirgowda Patil Vs Chanmallgowda Ramangowda
Bombay High Court · AIR 1924 Bom 393 : (1924) 26 BOMLR 360
Bombay Hereditary Offices (Amendment) Act, 1886 — Section 2
High Courts18 Feb 1924
Gangabisan Jeevanram Marwadi Vs Vallabhdas Shankarlal
Bombay High Court · AIR 1924 Bom 433 : (1924) 26 BOMLR 464 : 87 Ind. Cas. 703
High Courts15 Feb 1924
Makanji Mavji Vs Bhukhandas Nagardas
Bombay High Court · AIR 1924 Bom 428 : (1924) 26 BOMLR 415
Civil Procedure Code, 1908 (CPC) — Section 55(4)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Feb 1924Dismissed
Malraju Venkata Ramkrishna Rao Garu Vs Koppuravuri Sriramulu
Bombay High Court · (1924) 26 BOMLR 563
High Courts14 Feb 1924Allowed
Shivpalsing Bhagvatsing Pardeshi Vs The Secretary of State for India
Bombay High Court · AIR 1924 Bom 369 : (1924) 26 BOMLR 371
Bombay Land Revenue Code, 1879 — Section 65
High Courts13 Feb 1924
Shivlingappa Mallappa Sadalgi Vs Shidmallappa Nurandappa Kapali and Another
Bombay High Court · 80 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts13 Feb 1924
Malhar Narayan Prabhu Vs Vishnu Sonu Ganada
Bombay High Court · 80 Ind. Cas. 754