High Courts25 Nov 1924Allowed
Bhimsangji Chhatrasangji Vs Dolatsangi Hamirsangji
Bombay High Court · AIR 1925 Bom 282 : (1925) 27 BOMLR 247
Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 3 of 16
High Courts25 Nov 1924
Bhimsangji Chhatrasangji Vs Dolatsang Ji Hamirsangji
Bombay High Court · 87 Ind. Cas. 801
Suits Valuation Act, 1887 — Section 8
High Courts25 Nov 1924
Secretary of State for India Vs Manilal Harivallavdas Bhagat
Bombay High Court · AIR 1925 Bom 278 : (1925) 27 BOMLR 371
Bombay District Municipal Act, 1901 — Section 42
High Courts24 Nov 1924Dismissed
Emperor Vs Basappa Rudrappa Dhamangi
Bombay High Court · (1925) 27 BOMLR 113
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 502
High Courts24 Nov 1924
Kanaiyalal Nanalal Desai Vs The Secretary of State for India
Bombay High Court · AIR 1925 Bom 255 : (1925) 27 BOMLR 368 : 87 Ind. Cas. 475
Specific Relief Act, 1877 — Section 42
High Courts21 Nov 1924Dismissed
A.K. Najoo Khan Vs Ali Ebrahim Noor
Bombay High Court · (1925) 27 BOMLR 746
High Courts21 Nov 1924Allowed
William Graham Vs Krishna Chandra Dey
Bombay High Court · (1925) 27 BOMLR 740
Specific Relief Act, 1877 — Section 14, 17
High Courts20 Nov 1924
Emperor Vs Jinga Gamaji
Bombay High Court · (1925) 27 BOMLR 111
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 381
High Courts20 Nov 1924Dismissed
Palani Ammal Vs Muthuvenkatachala Moniagar
Bombay High Court · (1924) 11 BOM CK 0009
High Courts20 Nov 1924Dismissed
Govindaprasad Lalitaprasad Mishar Vs Rindabai Lalitaprasad
Bombay High Court · AIR 1925 Bom 289 : (1925) 27 BOMLR 365 : 87 Ind. Cas. 472
High Courts17 Nov 1924Dismissed
Ranodip Singh Vs Parmeshwar Pershad
Bombay High Court · (1925) 27 BOMLR 175
Limitation Act, 1908 — Section 7
High Courts17 Nov 1924Dismissed
Fateh Singh Vs Jagannath Baksh Singh
Bombay High Court · (1925) 27 BOMLR 725
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Nov 1924
Ramling Parvataya Samble Vs Bhagvant Sambhuappa
Bombay High Court · AIR 1926 Bom 375
High Courts13 Nov 1924Dismissed
Duma Toma Rumav Vs Nathu Farsha Kurel
Bombay High Court · (1925) 27 BOMLR 249
High Courts13 Nov 1924
Ragho Laxman Lohar Vs Govind Vaman Dhapre
Bombay High Court · AIR 1925 Bom 246 : (1925) 27 BOMLR 246 : 87 Ind. Cas. 820
High Courts13 Nov 1924Allowed
Ambubai Hanmantrao Vs Shankarsa Nagosa
Bombay High Court · (1925) 27 BOMLR 243
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Nov 1924Allowed
Saiyid Manzur Hasan Vs Saiyid Muhammad Zaman
Bombay High Court · (1925) 27 BOMLR 170
High Courts12 Nov 1924Dismissed
Emperor Vs Bhimrao Narsimha Hublikar
Bombay High Court · (1925) 27 BOMLR 120
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts12 Nov 1924
Emperor Vs Nathu Kasturchand Marwadi
Bombay High Court · AIR 1925 Bom 170 : (1925) 27 BOMLR 105 : (1926) ILR (Bom) 42
Criminal Procedure Code, 1898 (CrPC) — Section 342(1)Penal Code, 1860 (IPC) — Section 352