High Courts11 Nov 1924Allowed
Ramchandra Hanmant Deshpande Vs Kashinath Laxman Deshpande
Bombay High Court · AIR 1925 Bom 288 : (1925) 27 BOMLR 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Evidence Act, 1872 — Section 92
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 4 of 16
High Courts11 Nov 1924
Ramchandra Hanmant Deshpande and Others Vs Kashinath Laxman Deshpande and Others
Bombay High Court · 87 Ind. Cas. 804
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts11 Nov 1924
Mahomedally Ebrahimji Leheri Vs Haji Abdulla Kazim
Bombay High Court · AIR 1925 Bom 167 : (1925) 27 BOMLR 102 : 94 Ind. Cas. 631
Transfer of Property Act, 1882 — Section 106
High Courts08 Nov 1924
Augustin Manwel Pereira Vs Duming Pascol Demello
Bombay High Court · (1925) ILR (Bom) 440
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts05 Nov 1924
Augustin Manwal Pereira Vs Duming Pascol Demello
Bombay High Court · (1924) 26 BOMLR 1243 : 85 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 250(3)
High Courts31 Oct 1924Dismissed
Raja Sasi Sekhareswar Roy Vs Lalit Mohan Maitra
Bombay High Court · (1925) 27 BOMLR 166
High Courts30 Oct 1924Allowed
Jai Narain Vs Ujagar Lal and Others
Bombay High Court · (1925) 27 BOMLR 713
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 92
High Courts29 Oct 1924
Ladhuram Manormal Marwadi Vs Sale Mahomed Illiyas Memon
Bombay High Court · (1925) 27 BOMLR 95
Contract Act, 1872 — Section 69
High Courts28 Oct 1924Allowed
Cowasji Edalji Dadachanji Vs Ratanbai
Bombay High Court · (1925) 27 BOMLR 1
Succession Act, 1856 — Section 107
High Courts23 Oct 1924Dismissed
Emperor Vs Barendra Kumar Ghosh
Bombay High Court · (1925) 27 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Oct 1924Allowed
Sat Narain Vs Behari Lal
Bombay High Court · (1925) 27 BOMLR 135
Civil Procedure Code, 1882 — Section 266Presidency Towns Insolvency Act, 1909 — Section 17
High Courts18 Oct 1924
Royal Bank of Scotland Vs Rahim Cassum and Son
Bombay High Court · AIR 1925 Bom 369 : (1925) 27 BOMLR 506 : 87 Ind. Cas. 982
Contract Act, 1872 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts17 Oct 1924
Atmaram Sakharam Kalkye Vs Vaman Janardan Kashelikar
Bombay High Court · AIR 1925 Bom 210 : (1925) 27 BOMLR 290 : 87 Ind. Cas. 490
Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 123
High Courts14 Oct 1924
John Over Vs Muriel A.I. Over
Bombay High Court · (1925) 27 BOMLR 251
Divorce Act, 1869 — Section 10Evidence Act, 1872 — Section 58
High Courts14 Oct 1924
John Over Vs Muriel Alleen Isidore Over
Bombay High Court · AIR 1925 Bom 231 : (1925) ILR (Bom) 368
Divorce Act, 1869 — Section 10
High Courts14 Oct 1924
In Re: Jagerdeo Ramsumer Tewari
Bombay High Court · (1924) 26 BOMLR 1252 : 85 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts13 Oct 1924
Gordhandas Kalyanji Bhat Vs Gautamchand Rupchand
Bombay High Court · AIR 1925 Bom 331 : (1925) 27 BOMLR 541 : 87 Ind. Cas. 1051
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts13 Oct 1924
Ambubai Hanmantrao Vs Shankarsa Nagosa
Bombay High Court · AIR 1925 Bom 272
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts10 Oct 1924
In Re: Gafur Daud Saheb
Bombay High Court · AIR 1925 Bom 151 : (1924) 26 BOMLR 1235 : 85 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Oct 1924
Emperor Vs Maria Basappa
Bombay High Court · AIR 1925 Bom 135 : (1924) 26 BOMLR 1240 : 85 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 339