High Courts27 Oct 1921Dismissed
Emperor Vs Ramratan Chunilal
Bombay High Court · (1922) 24 BOMLR 46
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 4 of 14
High Courts27 Oct 1921
Ramratan Chunilal Vs Emperor
Bombay High Court · 65 Ind. Cas. 637
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts25 Oct 1921Allowed
Pandurang Krishnaji Vs Markandeya Tukaram
Bombay High Court · (1922) 24 BOMLR 557
Evidence Act, 1872 — Section 115
High Courts24 Oct 1921
Jogidas Babu Vs Emperor
Bombay High Court · 66 Ind. Cas. 328
Penal Code, 1860 (IPC) — Section 467
High Courts21 Oct 1921Allowed
Khaw Sim Tek Vs Chuah Hooi Gnoh Neoh
Bombay High Court · (1923) 25 BOMLR 121
High Courts14 Oct 1921Dismissed
Madhavrao Morehwar Bhandarkar Vs Krishnaji Saturao Rane
Bombay High Court · (1922) 24 BOMLR 131
Bombay Khoti Settlement Act, 1880 — Section 10
High Courts13 Oct 1921
Nowroji Hormasji Pathak Vs Shrinivas V. Prabhu
Bombay High Court · (1922) 24 BOMLR 95 : 66 Ind. Cas. 929
High Courts13 Oct 1921
Ramchandra Venkatesh Sholapur Vs Shriniwas Krishna Kulkarni
Bombay High Court · (1922) ILR (Bom) 467
High Courts10 Oct 1921
In Re: The Tata Industrial Bank Ltd.
Bombay High Court · (1922) 24 BOMLR 118 : 66 Ind. Cas. 979
Income Tax Act, 1918 — Section 51, 9
High Courts10 Oct 1921
Dattatraya Govindseth Lubri Vs Purshottam Narayanseth Dali
Bombay High Court · (1922) 24 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts08 Oct 1921
L. and I. Rapaport Vs Kallianji Hirachand
Bombay High Court · AIR 1923 Bom 73 : (1921) 23 BOMLR 1255 : 66 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts08 Oct 1921
Hanif Maulabaksh Vs Kulsum
Bombay High Court · (1921) 23 BOMLR 1253
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts03 Oct 1921Allowed
Narsinha Gopal Vs Balvant Madhav Vadgaonkar
Bombay High Court · (1921) 23 BOMLR 1238
High Courts01 Oct 1921
Jafferji Ibrahimji Vs Miyadin Mangal
Bombay High Court · (1921) 23 BOMLR 1251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts30 Sept 1921Dismissed
Goturam Radhakisan Vs Barku Dodhu
Bombay High Court · (1922) 24 BOMLR 88 : 67 Ind. Cas. 253
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts28 Sept 1921
Emperor Vs Balkrishna Govind Kulkarni
Bombay High Court · (1922) 24 BOMLR 16
Indian High Courts Act, 1861 — Section 15