COURT ARCHIVE

Bombay High Court judgments, 1921

269 judgments · page 14 of 14

High Courts17 Jan 1921

In Re: Jagannath Vasudeo Pandit

Bombay High Court · AIR 1921 Bom 71 : 61 Ind. Cas. 271

Legal Practitioners Act, 1879 — Section 7

High Courts17 Jan 1921

Bombay High Court · AIR 1921 Bom 458 : 64 Ind. Cas. 289

Specific Relief Act, 1877 — Section 21

High Courts14 Jan 1921Allowed

Bombay High Court · AIR 1921 Bom 401 : (1921) 23 BOMLR 506

High Courts13 Jan 1921

Bombay High Court · AIR 1921 Bom 446 : (1921) 23 BOMLR 500

High Courts13 Jan 1921

Bombay High Court · AIR 1921 Bom 398 : (1921) 23 BOMLR 203

Dekkhan Agriculturists Relief Act, 1879 — Section 10B

High Courts13 Jan 1921

Bombay High Court · AIR 1921 Bom 27 : (1921) 23 BOMLR 523

High Courts12 Jan 1921

Bombay High Court · AIR 1921 Bom 447 : (1921) 23 BOMLR 495

Aden Courts Act, 1864 — Section 8Contract Act, 1872 — Section 74

High Courts10 Jan 1921

Bombay High Court · AIR 1921 Bom 367 : (1921) 23 BOMLR 492

Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)

High Courts07 Jan 1921Dismissed

Bombay High Court · AIR 1921 Bom 449 : (1921) 23 BOMLR 488

Evidence Act, 1872 — Section 92, 92(3)