High Courts07 Feb 1921Dismissed
Baijnath Prasad Singh Vs Tej Bali Singh
Bombay High Court · (1921) 23 BOMLR 654
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 13 of 14
High Courts02 Feb 1921
Nowroji Pudumjee Sirdar Vs The Deccan Bank, Ltd.
Bombay High Court · AIR 1921 Bom 69 : (1921) 23 BOMLR 550
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Feb 1921Dismissed
Pranjivan Hargovan Vs Bai Bhikhi
Bombay High Court · AIR 1921 Bom 57 : (1921) 23 BOMLR 553
Hindu Widows Remarriage Act, 1856 — Section 2, 5
High Courts31 Jan 1921
Ismailji Haji Halimbhai Vs Ismail Abdul Kadar and Others
Bombay High Court · AIR 1921 Bom 460 : (1921) ILR (Bom) 1228
Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Section 13
High Courts31 Jan 1921Allowed
Ismalji Haji Halimbhai Vs Ismail Abdul Kadar
Bombay High Court · (1921) 23 BOMLR 543
Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Section 13
High Courts28 Jan 1921Dismissed
Trimbak Gangadhar Gokhale Vs Ramchandra Trimbak Kirtane
Bombay High Court · AIR 1921 Bom 66 : (1921) 23 BOMLR 537
Companies Act, 1956 — Section 299Provincial Insolvency Act, 1907 — Section 30
High Courts26 Jan 1921
Emperor Vs Keshav Govind
Bombay High Court · (1921) 23 BOMLR 350
Criminal Procedure Code, 1898 (CrPC) — Section 127, 432Penal Code, 1860 (IPC) — Section 151
High Courts26 Jan 1921Dismissed
Sabitri Thakurain Vs Savi
Bombay High Court · (1921) 23 BOMLR 681
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(1), 151
High Courts26 Jan 1921Dismissed
Madhav Motiram Vs Jairam Sakharam
Bombay High Court · AIR 1921 Bom 451 : (1921) 23 BOMLR 540
Limitation Act, 1908 — Article 85
High Courts26 Jan 1921Allowed
Ma Shwe Mya Vs Maung Mo Hnaung
Bombay High Court · (1922) 24 BOMLR 682
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts24 Jan 1921Dismissed
Amar Nath and Gokulchand Vs Hukam Chand Nathu Mal
Bombay High Court · (1921) 23 BOMLR 671
High Courts23 Jan 1921Dismissed
Bhailal Chaturbhai Patel Vs Kalyanrai Varajrai Desai
Bombay High Court · (1921) 23 BOMLR 547
Contract Act, 1872 — Section 20
High Courts21 Jan 1921Allowed
Sidhanath Martand Nadgir Vs Chiko Bhagwantrao Nadgir
Bombay High Court · AIR 1921 Bom 454 : (1921) 23 BOMLR 533
Bombay Land Revenue Code, 1879 — Section 83
High Courts20 Jan 1921
Vithoba Mahipati Dhabade and Others Vs Balkrishna Sakharam Kulkarni minor by his Guardian Khando Govind Kulkarni
Bombay High Court · AIR 1921 Bom 437 : (1921) ILR (Bom) 1206
Limitation Act, 1908 — Section 20
High Courts19 Jan 1921
Ghelabhai Punsi Vs The East Indian Railway Company
Bombay High Court · AIR 1921 Bom 443 : (1921) 23 BOMLR 525
High Courts18 Jan 1921Allowed
Adit Narayan Singh Vs Mahabir Prasad Tiwari
Bombay High Court · (1921) 23 BOMLR 692
High Courts17 Jan 1921
Laxman and two Ors. Sons and Hairs of the deceased Upendra Santappa Shanbhog Vs Manjunath Damodar Prabhu and Others
Bombay High Court · (1921) ILR (Bom) 1181
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Specific Relief Act, 1877 — Section 21
High Courts17 Jan 1921
In Re: Shri Jagannath Wasudev Pandit In Re: His Highness The Maharaja of Kolhapur and Another
Bombay High Court · (1921) ILR (Bom) 1177
Bombay Revenue Jurisdiction Act, 1876 — Section 12Legal Practitioners Act, 1846 — Section 7
High Courts17 Jan 1921
In Re: Jagannth Vasudeo Pandit (Party No. 3)
Bombay High Court · (1921) 23 BOMLR 189
Bombay Revenue Jurisdiction Act, 1876 — Section 12Legal Practitioners Act, 1846 — Section 7