High Courts08 Apr 1921Allowed
Hiralal Ravchand Shah Vs Parbhulal Sakhidas Shah
Bombay High Court · (1921) 23 BOMLR 796
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 11 of 14
High Courts05 Apr 1921
Padamsi Narayan and Another Vs The Collector of Thana
Bombay High Court · 64 Ind. Cas. 103
Land Acquisition Act, 1894 — Section 18
High Courts05 Apr 1921
Padamsi Narayan and Others Vs The Collector of Thana
Bombay High Court · (1922) ILR (Bom) 366
Land Acquisition Act, 1894 — Section 18
High Courts05 Apr 1921Dismissed
Pandamsi Narayan Vs The Collector of Thana
Bombay High Court · (1921) 23 BOMLR 779
Land Acquisition Act, 1894 — Section 11, 18
High Courts05 Apr 1921
Arjoon Vishnu Vs Hormusjee Shapurjee Seervai
Bombay High Court · (1921) 23 BOMLR 793
High Courts04 Apr 1921Allowed
Keshav Pandurang Lokhande Vs Maruti Krishna Shinde
Bombay High Court · (1921) 23 BOMLR 803
High Courts01 Apr 1921
Chudasama Kholuba Sartansang and Others Vs Chudasama Takhatsang Narsingji and Others
Bombay High Court · (1922) ILR (Bom) 32
High Courts31 Mar 1921Dismissed
Dhulabhai Dabhai Vs Lala Dhula
Bombay High Court · (1921) 23 BOMLR 777
High Courts29 Mar 1921
Chunilal Ratanchand Gujrati Vs Laxman Govind Dube
Bombay High Court · (1921) 23 BOMLR 606
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts21 Mar 1921Dismissed
Mathura Prasad Vs Chandra Narayan Chowdhury
Bombay High Court · (1921) 23 BOMLR 629
Registration Act, 1877 — Section 17
High Courts19 Mar 1921
The Advocate-General of Bombay Vs Yusuf Alli Ebrahim and Others
Bombay High Court · AIR 1921 Bom 338 : 84 Ind. Cas. 759
Government of India Act, 1915 — Section 112Religious Endowments Act, 1863 — Section 14
High Courts19 Mar 1921
The Advocate General of Bombay Vs Yusufalli Ebrahim
Bombay High Court · (1922) 24 BOMLR 1060
Government of India Act, 1915 — Section 112Penal Code, 1860 (IPC) — Section 370
High Courts17 Mar 1921
Girijabai Nagappa Chandavar Vs Hemraj Vrindawandas
Bombay High Court · AIR 1921 Bom 64 : (1921) 23 BOMLR 595
Bombay Land Revenue Code, 1879 — Section 135 H(2)
High Courts17 Mar 1921
Girjabia Kom Nagappa Manjanathayya Chandawar Vs Hamraj Vrindawandas and Another
Bombay High Court · (1921) ILR (Bom) 1339
Bombay Land Revenue Code, 1879 — Section 135(H)(2)
High Courts11 Mar 1921
Ganesh Balkrishna Bhide Vs Vithal Trimbak Bhide
Bombay High Court · (1921) 23 BOMLR 745
Bombay Land Revenue Code, 1879 — Section 135HPensions Act, 1871 — Section 4
High Courts09 Mar 1921Dismissed
Syed Habibur Rahman Chowdhury Vs Syed Altaf Ali Chowdhury
Bombay High Court · (1921) 23 BOMLR 636
High Courts03 Mar 1921
Narayan Moreshwar Welankar Vs Waman Mahadeo Kulkarni
Bombay High Court · (1922) ILR (Bom) 17
High Courts03 Mar 1921
Emperor Vs Gangappa Irappa Sarwad
Bombay High Court · (1921) 23 BOMLR 833
Penal Code, 1860 (IPC) — Section 352
High Courts03 Mar 1921
Abdul Rajak Allisha Mulani Vs Vaman Ganesh Padlikar
Bombay High Court · AIR 1921 Bom 284 : (1921) 23 BOMLR 593
High Courts02 Mar 1921
Narayan Moreshwar Welankar Vs Waman Mahadev Kulkarni
Bombay High Court · (1921) 23 BOMLR 587