High Courts27 Sept 1921Allowed
Bharmappa Bharmagauda Vs Ujjangauda Bharmagauda
Bombay High Court · (1921) 23 BOMLR 1320
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 5 of 14
High Courts27 Sept 1921Dismissed
Ratanlal Bholaram Vs Gulamhusen Abdulali
Bombay High Court · (1922) 24 BOMLR 83 : 67 Ind. Cas. 250
Easements Act, 1882 — Section 15
High Courts26 Sept 1921
In Re: Panalal Ganeshdas
Bombay High Court · (1921) 23 BOMLR 1267
Income Tax Act, 1961 — Section 51
High Courts24 Sept 1921
Abdul Hussein Essuffalli Vs D.J. Mistri and Co.
Bombay High Court · (1921) 23 BOMLR 1263
Civil Procedure Code, 1908 (CPC) — Section 145, 55(4)
High Courts24 Sept 1921
Vithaladas Narottam Bhatt Vs Hansraj Amarchand
Bombay High Court · AIR 1921 Bom 48(1) : (1921) 23 BOMLR 1249
High Courts23 Sept 1921Dismissed
Vallabhadas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · AIR 1921 Bom 343 : (1921) 23 BOMLR 1213
High Courts23 Sept 1921
Vallabhdas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · 92 Ind. Cas. 143
High Courts21 Sept 1921
Emperor Vs Gulabjan
Bombay High Court · (1921) 23 BOMLR 1203
Criminal Procedure Code, 1898 (CrPC) — Section 312, 342
High Courts21 Sept 1921
Emperor Vs T.S. Machado
Bombay High Court · (1921) 23 BOMLR 1200
Native Passenger Ships Act, 1887 — Section 10, 31, 9
High Courts21 Sept 1921
Gulabjap Vs Emperor
Bombay High Court · 64 Ind. Cas. 669
Criminal Procedure Code, 1898 (CrPC) — Section 342, 364
High Courts16 Sept 1921
Dattatraya Bhimrao Sabnis Vs Gangabai Ganeshbhat Gangabai Ganeshbhat Vs Dattatraya Lingo Yejman
Bombay High Court · (1922) 24 BOMLR 69
High Courts16 Sept 1921
Bhupal Tavanappa Kasturi Vs Tavanappa Gangaram Kasturi and Others
Bombay High Court · (1922) ILR (Bom) 435
High Courts16 Sept 1921
Shrinivas Lingo Nadgir, Laxmanrao Madhavrao Jahagirdar and Lakshman Narsingrao Jahagirdar Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 214
Bombay Watan Act, 1886 — Section 25
High Courts16 Sept 1921
Bhupal Tavanappa Kasturi Vs Tavanappa Gangaram Kasturi
Bombay High Court · (1921) 23 BOMLR 1236
High Courts14 Sept 1921Allowed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · (1921) 23 BOMLR 1228
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts14 Sept 1921
Pannaji Devichand Vs Sennaji Kapurchand
Bombay High Court · (1922) ILR (Bom) 431
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts08 Sept 1921Dismissed
Bai Keval Vs Madhu kala
Bombay High Court · (1921) 23 BOMLR 1191
Limitation Act, 1908 — Section 7