High Courts16 Nov 1921
Mathubhai M. Shah Vs Emperor
Bombay High Court · 66 Ind. Cas. 323
Bombay District Municipal Act, 1901 — Section 93
COURT ARCHIVE
Bombay High Court judgments, 1921
269 judgments · page 3 of 14
High Courts16 Nov 1921Dismissed
Krishnagiri Trikamgiri Vs Shridhar Kavlekar
Bombay High Court · (1922) 24 BOMLR 140 : 67 Ind. Cas. 129
High Courts16 Nov 1921
Emperor Vs Matubhai M. Shah
Bombay High Court · (1922) 24 BOMLR 105
Bombay District Municipal Act, 1901 — Section 96(1), 96(5)
High Courts15 Nov 1921Dismissed
Emperor Vs Jogidas Babu
Bombay High Court · (1922) 24 BOMLR 99
Penal Code, 1860 (IPC) — Section 467
High Courts12 Nov 1921
Madhavji Visram Thacker Vs Ramniklal Vadilal
Bombay High Court · (1923) 25 BOMLR 173
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Nov 1921
Raja Rai Bhagvat Dayal Singh Vs Ram Ratan Sahu Ram Ratan Sahu Vs Rajkumar Barhamdeo Narain Singh
Bombay High Court · (1922) 24 BOMLR 336
High Courts11 Nov 1921Allowed
Rajmal Ramnarayan Vs Budansaheb Adulsaheb
Bombay High Court · (1922) 24 BOMLR 115 : 66 Ind. Cas. 943
High Courts10 Nov 1921
Emperor Vs Ardeshar Jivanji Mistri
Bombay High Court · (1922) 24 BOMLR 102
Bombay District Municipal Act, 1901 — Section 188(1)
High Courts10 Nov 1921
Ardeshar Jivanji Mistri Vs Emperor
Bombay High Court · 66 Ind. Cas. 331
Bombay District Municipal Act, 1901 — Section 188(1)
High Courts09 Nov 1921Dismissed
Rabiabibi Vs Gangadhar Vishnu Puranik
Bombay High Court · (1922) 24 BOMLR 111 : 66 Ind. Cas. 393
Contract Act, 1872 — Section 25
High Courts09 Nov 1921
Rabia Bibi and Others Vs Gangadhar Vishnu Puranik and Another
Bombay High Court · (1922) ILR (Bom) 651
Contract Act, 1872 — Section 25
High Courts07 Nov 1921
Abdul Hussein Adamji Masalavalla Vs Mahomedally Adamji Masalavalla
Bombay High Court · (1921) 23 BOMLR 1326
High Courts05 Nov 1921
Jairam Jadowji Vs Nowroji Jamshedji Plumber
Bombay High Court · (1921) 23 BOMLR 1316
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts04 Nov 1921
Dinshaw J. Javery Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 210 : 67 Ind. Cas. 280
High Courts03 Nov 1921
Ramchandra Venkatesh Sholapurr Vs Shrinivas Krishna Kulkarni
Bombay High Court · (1922) 24 BOMLR 97 : 66 Ind. Cas. 940
High Courts03 Nov 1921
In Re: Danappa Narsappa
Bombay High Court · (1922) 24 BOMLR 45
Penal Code, 1860 (IPC) — Section 193
High Courts02 Nov 1921
Toyo Menka Kaisha Ltd. Vs Chabildas Nathubhai
Bombay High Court · (1922) 24 BOMLR 149
High Courts02 Nov 1921
Emperor Vs J.D. Sherston Baker
Bombay High Court · (1922) 24 BOMLR 50
Bombay Motor Vehicles Rules, 1915 — Rule 6(1)(a)Motor Vehicles Act, 1915 — Section 10, 11