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Bombay High Court judgments, 1921

269 judgments · page 2 of 14

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High Courts06 Dec 1921Dismissed

Bawa Magniram Sitaram Vs Kasturbhai Manibhai

Bombay High Court · (1922) 24 BOMLR 584

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High Courts06 Dec 1921Dismissed

Vishnu Vinayak Vaze Vs The Secretary of State for India

Bombay High Court · (1922) 24 BOMLR 264 : 67 Ind. Cas. 43

Bombay Irrigation Act, 1879 — Section 35
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High Courts06 Dec 1921Dismissed

Mahadev Ganesh Jamsandekar Vs Secretary of State for India

Bombay High Court · (1922) 24 BOMLR 245 : 66 Ind. Cas. 872

Sea Customs Act, 1878 — Section 167(3)
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High Courts06 Dec 1921

Ganesh Ramchandra Kulkarni Vs Laxmibai Venkatesh Narayan

Bombay High Court · (1921) 24 BOMLR 249 : 67 Ind. Cas. 209

Bombay Hereditary Offices Act, 1874 — Section 5Civil Procedure Code, 1882 — Section 244
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High Courts05 Dec 1921

Ibhram Gulamhusain Mulnaji Vs Mohiddin Balku Modak

Bombay High Court · (1922) 24 BOMLR 287 : 67 Ind. Cas. 219

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High Courts02 Dec 1921Allowed

Sitabai Zukappa Mhetre Vs Keshavrao Parvatrao Kate

Bombay High Court · (1922) 24 BOMLR 284 : 67 Ind. Cas. 169

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High Courts02 Dec 1921Allowed

Mussammat Sasiman Chowdhurain Vs Shib Narayan Chowdhury

Bombay High Court · (1922) 24 BOMLR 576

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High Courts02 Dec 1921Allowed

Nathu Khan Vs Thakur Burtonath Singh

Bombay High Court · (1922) 24 BOMLR 571

Transfer of Property Act, 1882 — Section 55(1)(g)
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High Courts02 Dec 1921Dismissed

Venkatesh Damodar Mokashi Vs Mallappa Bhimappa Chikkalki

Bombay High Court · (1922) 24 BOMLR 242 : 66 Ind. Cas. 868

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High Courts01 Dec 1921Allowed

The Central India Spinning and Weaving Co. Vs G.I.P. Railway

Bombay High Court · (1922) 24 BOMLR 272 : 67 Ind. Cas. 162

Railways Act, 1890 — Section 80
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High Courts29 Nov 1921Dismissed

Bai Adhar Vs Lalbhai Hirachand

Bombay High Court · (1922) 24 BOMLR 239 : 66 Ind. Cas. 865

Evidence Act, 1872 — Section 92
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High Courts29 Nov 1921Dismissed

Dola Khetaji Vahivatdar Vs Balya Kanoo Patel

Bombay High Court · (1922) 24 BOMLR 236 : 66 Ind. Cas. 815

Dekkhan Agriculturists Relief Act, 1879 — Section 10A
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High Courts28 Nov 1921Dismissed

Ekoba Parashram Vs Kashiram Totaram

Bombay High Court · (1922) 24 BOMLR 229 : 66 Ind. Cas. 341

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High Courts28 Nov 1921

Lakshmibai Narayan Rango Vs Narbadabai Rango

Bombay High Court · (1922) 24 BOMLR 235

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High Courts28 Nov 1921

Mahadevappa Dundappa Hampiholi Vs Bhima Doddappa Maled

Bombay High Court · (1922) 24 BOMLR 232 : 66 Ind. Cas. 320

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High Courts25 Nov 1921Dismissed

Chikko Bhagwant Nadgir Vs Shidnath Martand

Bombay High Court · (1922) 24 BOMLR 226 : 66 Ind. Cas. 315

Bombay Land Revenue Code, 1879 — Section 83
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High Courts18 Nov 1921

Mulji Tribhovan Sevak Vs The Dakor Municipality

Bombay High Court · (1922) 24 BOMLR 178

Bombay District Municipal Act, 1901 — Section 96
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High Courts18 Nov 1921Dismissed

Nabakishore Mandal Vs Upendrakishore Mandal

Bombay High Court · (1922) 24 BOMLR 346

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High Courts17 Nov 1921Dismissed

Muhammad Hafiz Vs Mirza Muhammad Zakariya

Bombay High Court · (1922) 24 BOMLR 341

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts16 Nov 1921

Doddawa Purshya Vs Yellawa Mallappa Beni

Bombay High Court · (1922) 24 BOMLR 158 : 67 Ind. Cas. 134

Limitation Act, 1908 — Section 2
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