High Courts10 Nov 1919
In Re: Kalidas J. Jhaveri
Bombay High Court · (1920) 22 BOMLR 31 : 58 Ind. Cas. 462
COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 5 of 14
High Courts10 Nov 1919Dismissed
Thakarana Tejrani Vs Sarupchand Chhaganbhai
Bombay High Court · (1920) 22 BOMLR 209 : 55 Ind. Cas. 964
High Courts24 Oct 1919
Krishnaji Sakharam Deshpande Vs Kashim Mohiddinsaheb Havaldar and Another
Bombay High Court · 57 Ind. Cas. 76
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20(2)
High Courts21 Oct 1919Allowed
Devidas Dwarkadas Vs Shamal Gopal
Bombay High Court · (1920) 22 BOMLR 149 : 58 Ind. Cas. 595
Bhagdari and Narwadari Act, 1862 — Section 3Evidence Act, 1872 — Section 116
High Courts21 Oct 1919
Sakharam Manchand Gujar Vs Keval Padamsi Gujar
Bombay High Court · (1920) 22 BOMLR 313
Limitation Act, 1908 — Section 20
High Courts21 Oct 1919Allowed
Mallappa Bharmappa Vs Hanmappa Mardeppa
Bombay High Court · (1920) 22 BOMLR 203 : 55 Ind. Cas. 814
High Courts21 Oct 1919Dismissed
Chhotubhai Govindji Desai Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 146 : 55 Ind. Cas. 591
Bombay Land Revenue Code, 1879 — Section 37Limitation Act, 1908 — Article 14
High Courts20 Oct 1919
In Re: Jesa Bhatha
Bombay High Court · (1920) 22 BOMLR 190 : 55 Ind. Cas. 857
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts20 Oct 1919
Kisondas Guru Laxmandas Bairagi Vs Dhondu walad Tukaram Narvade and Others
Bombay High Court · (1920) ILR (Bom) 542
High Courts20 Oct 1919
In Re: Jesa Bhatha and Another
Bombay High Court · (1920) ILR (Bom) 385
Criminal Procedure Code, 1898 (CrPC) — Section 122, 439
High Courts15 Oct 1919
In Re: Jivanlal Varajray Desai and Others
Bombay High Court · (1920) ILR (Bom) 418
High Courts15 Oct 1919
In Re: Jivanlal Varajrai Desai
Bombay High Court · (1920) 22 BOMLR 13
Letters Patent Act, 1865 — Clause 10
High Courts14 Oct 1919
Waman Balwant Kashikar and Others Vs Balu Harshet Shete and Others
Bombay High Court · (1920) ILR (Bom) 410
Bombay District Police Act, 1890 — Section 44Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts14 Oct 1919Dismissed
Chanbanmal Hambirmal Hundekari Vs Bhaskak Waman Deshpande
Bombay High Court · (1920) 22 BOMLR 1079
Bombay Land Revenue Code, 1879 — Section 74
High Courts14 Oct 1919
In Re: Nagindas Chanusa
Bombay High Court · (1920) 22 BOMLR 184 : 55 Ind. Cas. 851
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts14 Oct 1919Allowed
Waman Balvant Kashikar Vs Babu Harshet Shete
Bombay High Court · (1920) 22 BOMLR 307
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts13 Oct 1919Dismissed
Chandanmal Hambirmal Hundekari Vs Bhaskar Waman Deshpande
Bombay High Court · (1920) 22 BOMLR 140
Bombay Land Revenue Code, 1879 — Section 74