High Courts12 Sept 1919Dismissed
Damodar Krishna Kulkarni Vs The Collector of Nasik
Bombay High Court · (1920) 22 BOMLR 99
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 7 of 14
High Courts11 Sept 1919
Mohidin Karim and Others Vs Emperor
Bombay High Court · 55 Ind. Cas. 849
Criminal Procedure Code, 1898 (CrPC) — Section 16Penal Code, 1860 (IPC) — Section 325
High Courts11 Sept 1919
Emperor Vs Mohidin walad Karim and Others
Bombay High Court · (1920) ILR (Bom) 400
Criminal Procedure Code, 1898 (CrPC) — Section 16Penal Code, 1860 (IPC) — Section 325
High Courts11 Sept 1919
Adivkppa bin Nagappa Arsingadi Vs Tontappa bin Tippanna Ranganwar and Others
Bombay High Court · (1920) ILR (Bom) 255
High Courts11 Sept 1919
Emperor Vs Mohidin Karim
Bombay High Court · (1920) 22 BOMLR 154
Criminal Procedure Code, 1898 (CrPC) — Section 16
High Courts11 Sept 1919
Adiveppa Nagappa Arsingadi Vs Toutappa Tippanna Ranganwar
Bombay High Court · (1920) 22 BOMLR 94
High Courts09 Sept 1919Allowed
Amrit Vaman Inamdar Vs Hari Govind Kulkarni
Bombay High Court · (1920) 22 BOMLR 275
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts09 Sept 1919Dismissed
Murgeppa Basappa Gavannavar Vs Kalava Golappa Totad
Bombay High Court · (1920) 22 BOMLR 91
High Courts05 Sept 1919Dismissed
Amarappa Sanabasappa Gumalpur Vs Rachava Sugappa
Bombay High Court · (1920) 22 BOMLR 86
Transfer of Property Act, 1882 — Section 123
High Courts05 Sept 1919
Revansiddappa Panchappa Umbarje Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 88
Income Tax Act, 1961 — Section 14
High Courts05 Sept 1919Dismissed
Ekoba Govindshet Vani Vs Dayaram Narayan
Bombay High Court · (1920) 22 BOMLR 82
Evidence Act, 1872 — Section 116
High Courts04 Sept 1919Allowed
Madhav Krishna Deshpande Vs Shiddaya Danappaya
Bombay High Court · (1920) 22 BOMLR 79
High Courts04 Sept 1919
Desaippa bin Khalilappa Desai Vs Dundappa bin Malkappa
Bombay High Court · (1920) ILR (Bom) 227
High Courts04 Sept 1919
Desaiappa Khalilappa Desai Vs Dundappa Malkappa
Bombay High Court · (1920) 22 BOMLR 76
High Courts28 Aug 1919Dismissed
Budhmal Kevalchand Vs Rama Yesu Sangle
Bombay High Court · (1920) 22 BOMLR 68
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts28 Aug 1919Dismissed
Natvarlal Girdharlal Vs Ranchhod Bhagwandas
Bombay High Court · (1920) 22 BOMLR 71
High Courts27 Aug 1919Allowed
Bai Nathi Vs Narshi Dullabh
Bombay High Court · (1920) 22 BOMLR 64
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Aug 1919
Rukminibai Krishnarao Tambvekar Vs Laxmibai Narayan Tambvekar
Bombay High Court · (1920) 22 BOMLR 254
Transfer of Property Act, 1882 — Section 10, 11
High Courts25 Aug 1919Dismissed
Sadashiv Ramchandra Datar Vs Trimbak Keshav Vaze
Bombay High Court · (1920) 22 BOMLR 266
High Courts25 Aug 1919
The Viramgam Municipality Vs Bhaichand Damodar
Bombay High Court · (1920) 22 BOMLR 61
Bombay District Municipal Act, 1901 — Section 96