COURT ARCHIVE

Bombay High Court judgments, 1919

268 judgments · page 14 of 14

High Courts17 Jan 1919Dismissed

Abdul Majidkhan Vs Husseinbu

Bombay High Court · (1920) 22 BOMLR 229 : 55 Ind. Cas. 952

High Courts16 Jan 1919Allowed

Bombay High Court · AIR 1919 Bom 24 : (1919) 21 BOMLR 308 : 50 Ind. Cas. 411

Arbitration Act, 1940 — Section 8(1)(b)

High Courts15 Jan 1919Dismissed

Bombay High Court · (1919) 21 BOMLR 709

Easements Act, 1882 — Section 15

High Courts15 Jan 1919

Bombay High Court · AIR 1918 Bom 94 : 49 Ind. Cas. 963

Easements Act, 1882 — Section 15

High Courts12 Jan 1919

Bombay High Court · (1919) 21 BOMLR 655

Transfer of Property Act, 1882 — Section 3

High Courts10 Jan 1919

Bombay High Court · AIR 1919 Bom 162 : 52 Ind. Cas. 601

Evidence Act, 1872 — Section 25, 26, 8

High Courts10 Jan 1919

Bombay High Court · (1919) 21 BOMLR 724

Evidence Act, 1872 — Section 25, 26

High Courts09 Jan 1919

Bombay High Court · AIR 1919 Bom 145 : (1919) 21 BOMLR 397 : 51 Ind. Cas. 293

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(c)