High Courts18 Feb 1919Dismissed
Nawab Nazir Begam Vs Raghunath Singh
Bombay High Court · (1919) 21 BOMLR 484
COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 13 of 14
High Courts15 Feb 1919
Khemchand Issardas Vs Khairuddin Ranglahi
Bombay High Court · AIR 1919 Bom 15 : (1919) 21 BOMLR 948
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 4
High Courts12 Feb 1919
Bhikabhai Muljibhai Patel Vs Panchand alias Chhaganlal Odhavji Patel
Bombay High Court · (1919) ILR (Bom) 707
Transfer of Property Act, 1882 — Section 53
High Courts12 Feb 1919
Raoji Baburao Vs Bansilal Narayan Marwari
Bombay High Court · AIR 1919 Bom 130 : (1919) 21 BOMLR 835
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts12 Feb 1919Dismissed
Bhikhabhai Muljibhai Patel Vs Panachand Odhavji Patel
Bombay High Court · AIR 1919 Bom 99 : (1919) 21 BOMLR 770
Transfer of Property Act, 1882 — Section 53
High Courts04 Feb 1919Dismissed
Dinu Yesu Desai Vs Shripad Baji Garware
Bombay High Court · AIR 1919 Bom 34 : (1919) 21 BOMLR 720
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Feb 1919Dismissed
Govind Laxman Gokhale Vs Harichand Mancharam
Bombay High Court · AIR 1919 Bom 40 : (1919) 21 BOMLR 302 : 50 Ind. Cas. 403
High Courts31 Jan 1919Dismissed
Raghubar Dayal Vs The Bank of Upper India, Ltd.
Bombay High Court · (1919) 21 BOMLR 481
Companies Act, 1956 — Section 153
High Courts30 Jan 1919
Hanmant Apparao Deshpande and Others Vs Ramabai Hanmant Meghashyam
Bombay High Court · 51 Ind. Cas. 954
Contract Act, 1872 — Section 54
High Courts30 Jan 1919Allowed
Hanmant Apparao Deshpande Vs Ramabai Hanmant Meghashyam
Bombay High Court · AIR 1919 Bom 38 : (1919) 21 BOMLR 716
Contract Act, 1872 — Section 54
High Courts29 Jan 1919
Ambalal Bapubhai Gujarati Vs Narayan Tatyaba Bhosale
Bombay High Court · (1919) 21 BOMLR 698 : 51 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 100, 67
High Courts28 Jan 1919
Ali Mahomed Eid Vs Fatima Mahomed Ebrahim
Bombay High Court · AIR 1919 Bom 37 : (1919) 21 BOMLR 713 : 51 Ind. Cas. 968
Limitation Act, 1963 — Article 61
High Courts27 Jan 1919
Vasudev Vishnu Hasabnis Vs Gopal Parashram Kulkarni
Bombay High Court · (1919) 21 BOMLR 687 : 51 Ind. Cas. 924
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts24 Jan 1919
Behramsha Ratanji and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 143 : 52 Ind. Cas. 489
High Courts23 Jan 1919Dismissed
Seth Ghunsham Das Vs Uma Pershad
Bombay High Court · (1919) 21 BOMLR 472
High Courts20 Jan 1919
The Tata Industrial Bank, Limited Vs Rustomjee Byramjee Jeejeebhoy
Bombay High Court · (1920) 22 BOMLR 849 : 57 Ind. Cas. 957
Specific Relief Act, 1877 — Section 14
High Courts18 Jan 1919Dismissed
Musammat Afzal-Un-Nissa Vs Abdul Karim
Bombay High Court · (1919) 21 BOMLR 891