COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 12 of 14
Byramji Pudumji Vs Emperor
Bombay High Court · AIR 1919 Bom 28(1) : 52 Ind. Cas. 288
Valli Mahomed Abu Vs Berthold Reir
Bombay High Court · (1919) 21 BOMLR 785
Ramkrishna Haribhaoo Vadke Vs Emperor
Bombay High Court · AIR 1919 Bom 96 : 52 Ind. Cas. 669
N. Roy and Co. Vs Surana, Dalal and Co.
Bombay High Court · (1921) 23 BOMLR 1119
Shrinivasdas Lakshminarayan Vs Ramchandra Ramrattandas
Bombay High Court · (1919) 21 BOMLR 788
Nathmal Ghamirmal Vs Maniram Radhakisson
Bombay High Court · AIR 1919 Bom 152 : (1919) 21 BOMLR 975
Alimahmad Abdul Hussein Vs Vadilal Devchand Parekh
Bombay High Court · (1919) 21 BOMLR 849
Emperor Vs Sabitkhan Bahadurkhan
Bombay High Court · AIR 1919 Bom 104 : (1919) 21 BOMLR 448 : 51 Ind. Cas. 657
Damusa Vs Abdul Samad
Bombay High Court · (1919) 21 BOMLR 920
Ramnarayan Amarchand and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 111 : 52 Ind. Cas. 481
Emperor Vs Ramnarayan Amarchand
Bombay High Court · (1919) 21 BOMLR 732
Sri Rajah Satrucherla Vs Maharaja of Jeypore
Bombay High Court · (1919) 21 BOMLR 914
Vithaldas Cursondas Vs Dulsukhbhai Vadilal
Bombay High Court · AIR 1919 Bom 29 : (1919) 21 BOMLR 972
Raghunath Hoy Marwari Vs Raja of Jheria
Bombay High Court · (1919) 21 BOMLR 895
Nalluri Kristnamma Vs Kamepalli Venkatasubbayya
Bombay High Court · (1919) 21 BOMLR 906