COURT ARCHIVE

Bombay High Court judgments, 1919

268 judgments · page 11 of 14

High Courts09 Jun 1919

The Karadeniz

Bombay High Court · (1919) 21 BOMLR 934

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High Courts07 Jun 1919

Emperor Vs Sakharam Manaji Vanjari

Bombay High Court · (1919) 21 BOMLR 1054

Criminal Procedure Code, 1898 (CrPC) — Section 417

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High Courts03 Jun 1919

The Midnapur Zemindary Company Ltd. Vs Uma Charan Mandal

Bombay High Court · (1920) 22 BOMLR 7

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High Courts30 May 1919Dismissed

Texas Company Vs Bombay Banking Company Limited

Bombay High Court · (1920) 22 BOMLR 429

Contract Act, 1872 — Section 194

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High Courts30 May 1919

Sunitabala Debi Vs Dharasundari Debi Chowdhurani

Bombay High Court · (1920) 22 BOMLR 1

Transfer of Property Act, 1882 — Section 67

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High Courts13 May 1919Dismissed

Mrs. Annie Besant Vs The Advocate General of Madras

Bombay High Court · (1919) 21 BOMLR 867

Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 124APress Act, 1910 — Section 17, 3(1)

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High Courts12 May 1919

Maharaja of Jeypore Vs Vikrama Deo Garu

Bombay High Court · (1919) 21 BOMLR 930 : (1919) 10 LW 436

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High Courts07 May 1919

Emperor Vs Dhondya Dudhya

Bombay High Court · (1919) ILR (Bom) 888

Civil Procedure Code, 1882 — Section 260

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High Courts07 May 1919

Emperor Vs Dhondya Dudya

Bombay High Court · AIR 1919 Bom 173 : (1919) 21 BOMLR 768

Criminal Procedure Code, 1898 (CrPC) — Section 260, 438Railways Act, 1890 — Section 130

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High Courts11 Apr 1919

In Re Chandulal Ranchhod

Bombay High Court · AIR 1919 Bom 140 : (1919) 21 BOMLR 766

Criminal Procedure Code, 1898 (CrPC) — Section 488, 489

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High Courts11 Apr 1919

Asharam Ganpatram Gor Vs The Dakore Temple Committee

Bombay High Court · (1920) 22 BOMLR 232 : 55 Ind. Cas. 956

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High Courts10 Apr 1919Dismissed

Bai Kanku Vs Bai Jadav

Bombay High Court · (1919) 21 BOMLR 837

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 141

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High Courts08 Apr 1919

Ramchandra Swaminaik Jorapur Vs Manubai Kom Ramdas Gujjar

Bombay High Court · (1919) ILR (Bom) 774

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High Courts08 Apr 1919

B.B. and C.I. Railway Vs Ranchhodlal Chhotalal and Co.

Bombay High Court · AIR 1919 Bom 126 : (1919) 21 BOMLR 779

Evidence Act, 1872 — Section 103

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High Courts08 Apr 1919

Ramchandra Swaminaik Jorapur Vs Manubai Ramdas Gujar

Bombay High Court · AIR 1919 Bom 92 : (1919) 21 BOMLR 776

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High Courts07 Apr 1919

Murarji Raghunath Gujarati Vs Emperor

Bombay High Court · AIR 1919 Bom 160 : 52 Ind. Cas. 604

Penal Code, 1860 (IPC) — Section 420

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High Courts07 Apr 1919

Emperor Vs Murarji Raghunath Gujarati

Bombay High Court · (1919) 21 BOMLR 763

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High Courts07 Apr 1919

In Re: Dinbai Jijibhoy Khambata

Bombay High Court · AIR 1919 Bom 93 : (1919) 21 BOMLR 755

Bombay District Municipal Act, 1901 — Section 161(2)

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High Courts03 Apr 1919

Emperor Vs Byramji Pudumji

Bombay High Court · (1919) ILR (Bom) 838

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High Courts03 Apr 1919

Byramji Pudumji Vs Emperor

Bombay High Court · AIR 1919 Bom 172 : 52 Ind. Cas. 665

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