High Courts20 Nov 1919
Govindlal Maneklal Vs Ichha Vagha
Bombay High Court · (1920) 22 BOMLR 723 : 57 Ind. Cas. 414
COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 4 of 14
High Courts20 Nov 1919
Hardit Singh Vs Gurmukh Singh
Bombay High Court · (1920) 22 BOMLR 550
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts20 Nov 1919
Rustam Sorabji Powwalla Vs Ramchandra Balaji Gaikwar
Bombay High Court · (1920) 22 BOMLR 860 : 57 Ind. Cas. 993
High Courts19 Nov 1919Dismissed
Hari Raghunath Patvardhan Vs Antaji Bhikaji Patvardhan
Bombay High Court · (1920) 22 BOMLR 334
High Courts19 Nov 1919Dismissed
Kachu Ravji Mindhe Vanjari Vs Trimbak Khemchand Gujarathi
Bombay High Court · (1920) 22 BOMLR 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 104(2)
High Courts18 Nov 1919Dismissed
Chintamanibhatla Venkata Reddi Vs Her Highness Sri Maharani Sri Sitaba Garu
Bombay High Court · (1920) 22 BOMLR 541
High Courts18 Nov 1919Dismissed
Haridas Ranchordas Vs Mercantile Bank of India Limited
Bombay High Court · (1920) 22 BOMLR 545
Evidence Act, 1872 — Section 92
High Courts18 Nov 1919
Ahmed Asmal Muse Vs Bai Bibi
Bombay High Court · (1920) 22 BOMLR 826 : 57 Ind. Cas. 553
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Nov 1919Dismissed
Poosathurai Vs Kannappa Chettiar
Bombay High Court · (1920) 22 BOMLR 538
High Courts17 Nov 1919
In Re: Valli Mitha
Bombay High Court · (1920) 22 BOMLR 195 : 55 Ind. Cas. 860
Bombay Public Conveyances Act, 1920 — Section 28Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts17 Nov 1919Dismissed
Hiralal Ambalal Vs Gopalji Kallianji
Bombay High Court · (1920) 22 BOMLR 338
High Courts17 Nov 1919Dismissed
Hurnandrai Fulchand Vs Pragdas Budhsen
Bombay High Court · (1920) 22 BOMLR 343
Evidence Act, 1872 — Section 114
High Courts14 Nov 1919Dismissed
Maneklal Motilal Vs Mohanlal Narotamdas
Bombay High Court · (1920) 22 BOMLR 226
High Courts14 Nov 1919Dismissed
Shankar Sana Vs Shivabhai Vallavbhai
Bombay High Court · (1920) 22 BOMLR 223 : 55 Ind. Cas. 831
Court of Wards Act — Section 13, 14
High Courts12 Nov 1919
Bai Parvati Vs Dayabhai Manchharam
Bombay High Court · (1920) 22 BOMLR 704 : 58 Ind. Cas. 266
Transfer of Property Act, 1882 — Section 6
High Courts12 Nov 1919Dismissed
Nowroji Pudumji, Sadashiv Ramchandra Natu and Hari Waman Bhat Vs Laxman Moreshwar Deshpande
Bombay High Court · (1920) 22 BOMLR 219 : 55 Ind. Cas. 831
Companies Act, 1956 — Section 196, 215
High Courts10 Nov 1919
Bai Jamna Vs Dayalji Makanji
Bombay High Court · (1920) 22 BOMLR 214 : 57 Ind. Cas. 571
High Courts10 Nov 1919
Govind Narayanrao Desai Vs Vallabhrao Narayanrao Desai
Bombay High Court · (1920) 22 BOMLR 217
High Courts10 Nov 1919Dismissed
Ganesh Shesho Deshpande Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 212 : 57 Ind. Cas. 587
Limitation Act, 1908 — Article 14Maharashtra Revenue Jurisdiction Act, 1876 — Section 11
High Courts10 Nov 1919
Govind Narain Rao Desai Vs Vallabhrao Narayanrao Desai
Bombay High Court · 55 Ind. Cas. 827