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Bombay High Court judgments, 1919

268 judgments · page 2 of 14

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High Courts11 Dec 1919Dismissed

Gangadhar Mahadeo Mirashi Vs Krishnaji Vishram Nadkarni

Bombay High Court · (1920) 22 BOMLR 819 : 57 Ind. Cas. 598

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
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High Courts10 Dec 1919

Motilal Dayabhai Vs Harilal Maganlal

Bombay High Court · (1920) 22 BOMLR 806 : 57 Ind. Cas. 590

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High Courts10 Dec 1919

Motilal Dayabhai Vs Harilal Maganlal and Others

Bombay High Court · (1920) ILR (Bom) 696

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High Courts09 Dec 1919

The Advocate General of Bombay Vs Vithaldas Meghji

Bombay High Court · (1920) 22 BOMLR 1005 : 58 Ind. Cas. 996

Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 111
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High Courts08 Dec 1919

Laxminarayan Sheshgiri Vs Parvatibai Pabmeshvar Mudbiri

Bombay High Court · (1920) 22 BOMLR 399

Guardians and Wards Act, 1890 — Section 43
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High Courts08 Dec 1919

Laxminarayan Sheshgiri Haldipur Vs Parvatibai Parmeshwar Mudbiri and Another

Bombay High Court · (1920) ILR (Bom) 690

Guardians and Wards Act, 1890 — Section 12, 43
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High Courts08 Dec 1919Dismissed

S.D. Krishna Ayyangar Vs S.V. Nallaperumal Pillai

Bombay High Court · (1920) 22 BOMLR 568

Companies Act, 1882 — Section 68
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High Courts08 Dec 1919

Laxminarayan Sheshgiri Vs Parvatibai Parmeshvar Mudbiri

Bombay High Court · 57 Ind. Cas. 79

Guardians and Wards Act, 1890 — Section 12, 43
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High Courts05 Dec 1919

Bai Rami Vs Jaga Dullabh

Bombay High Court · (1920) 22 BOMLR 801 : 57 Ind. Cas. 556

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts05 Dec 1919

Taramiya Pirsaheb Patarjet and Others Vs Shibelisaheb Fakirsaheb Dundage

Bombay High Court · 57 Ind. Cas. 568

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High Courts05 Dec 1919

Sadashiv Bab Habbu Vs Emperor

Bombay High Court · 55 Ind. Cas. 864

Bombay Prevention of Gambling Act, 1887 — Section 4, 5
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High Courts05 Dec 1919Dismissed

Tairamiya Pirsaheb Patarjet Vs Shibelisaheb Fakirsaheb Dundage

Bombay High Court · (1920) 22 BOMLR 802

Limitation Act, 1963 — Article 148
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High Courts05 Dec 1919

Emperor Vs Sadashiv Bab Habbu

Bombay High Court · (1920) 22 BOMLR 197

Bombay Prevention of Gambling Act, 1887 — Section 8
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High Courts04 Dec 1919Allowed

Nawab Bahadur Muhammad Rustam Ali Khan Vs The Municipal Committee of Karnal City

Bombay High Court · (1920) 22 BOMLR 563

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High Courts03 Dec 1919

Mina Winsor Vs E. Winsor

Bombay High Court · (1920) 22 BOMLR 396 : 57 Ind. Cas. 116

Succession Act, 1925 — Section 264B
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High Courts03 Dec 1919Dismissed

Ibrahim Harun Jaffer Vs Jusuf Hussain Jaffer

Bombay High Court · (1920) 22 BOMLR 798 : 57 Ind. Cas. 551

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts02 Dec 1919Dismissed

Lala Mathu Mal Vs Musammat Durga Kunwar

Bombay High Court · (1920) 22 BOMLR 553

Transfer of Property Act, 1882 — Section 89
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High Courts02 Dec 1919Dismissed

Balubhai Vijbhukhandas Vs The Secretary of State for India

Bombay High Court · (1920) 22 BOMLR 785 : 57 Ind. Cas. 538

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High Courts02 Dec 1919Allowed

Bhau Mahadu Toraskak Vs Vithal Dattatraya Pendharkar

Bombay High Court · (1920) 22 BOMLR 793 : 57 Ind. Cas. 549

Bombay Land Revenue Code, 1879 — Section 83
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High Courts02 Dec 1919Dismissed

Maina Hari Tarde Vs Shankar Moru Tarde

Bombay High Court · (1920) 22 BOMLR 787 : 57 Ind. Cas. 540

Guardians and Wards Act, 1890 — Section 36
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