High Courts02 Dec 1919
Radha Kishun Vs Khurshed Hossein
Bombay High Court · (1920) 22 BOMLR 557
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 86
COURT ARCHIVE
Bombay High Court judgments, 1919
268 judgments · page 3 of 14
High Courts02 Dec 1919Dismissed
Someshvar Jethalal Vs Chunilal Nagesiivar
Bombay High Court · (1920) 22 BOMLR 790 : 57 Ind. Cas. 544
High Courts01 Dec 1919
Nagindas Bhukhandas Vs Ghelabhai Gulabdas
Bombay High Court · (1920) ILR (Bom) 673
Provincial Insolvency Act, 1920 — Section 43
High Courts28 Nov 1919Allowed
Supdu Dhodu Gujar Vs Madhavrao Jivram Gujar
Bombay High Court · (1920) 22 BOMLR 780 : 57 Ind. Cas. 534
High Courts28 Nov 1919Dismissed
Chhanubhai Mansukhi Vs Dahyabhai Govind
Bombay High Court · (1920) 22 BOMLR 774 : 57 Ind. Cas. 530
High Courts28 Nov 1919Dismissed
Natvarlal Maneklal Vs Bai Chanchal
Bombay High Court · (1920) 22 BOMLR 768 : 57 Ind. Cas. 443
High Courts28 Nov 1919
Jeshankae Revashankar Vs Bai Divali
Bombay High Court · (1920) 22 BOMLR 771 : 57 Ind. Cas. 525
Evidence Act, 1872 — Section 107, 108
High Courts28 Nov 1919Dismissed
Surajprasad Dwarkadas Vs Karmali Abdulmiya
Bombay High Court · (1920) 22 BOMLR 777 : 57 Ind. Cas. 532
High Courts27 Nov 1919Dismissed
Balgauda Laxmangauda Patil Vs Mallappa Virupaxappa Tubli
Bombay High Court · (1920) 22 BOMLR 759 : 57 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(1)
High Courts27 Nov 1919Dismissed
Kisandas Laxmandas Bairagi Vs Dhondu Tukakam Narvade
Bombay High Court · (1920) 22 BOMLR 762 : 57 Ind. Cas. 472
High Courts27 Nov 1919Allowed
Desaibhai Jorabhai Vs Ishwar Jeshing
Bombay High Court · (1920) 22 BOMLR 764 : 57 Ind. Cas. 447
High Courts26 Nov 1919
Irbasappa Mallappa Bilehal Vs Basangowda Fakirgowda Patil
Bombay High Court · (1920) 22 BOMLR 746 : 57 Ind. Cas. 432
Mamlatdars Court Act, 1906 — Section 23
High Courts26 Nov 1919
The Ahmedabad Municipality Vs The Gujarat Ginning and Manufacturing Company, Limited
Bombay High Court · (1920) ILR (Bom) 527
Bombay District Municipal Act, 1901 — Section 59(b)(vi)
High Courts26 Nov 1919Allowed
The Ahmedabad Municipality Vs The Gujerat Ginning and Manufacturing Co. Ltd.
Bombay High Court · (1920) 22 BOMLR 747 : 57 Ind. Cas. 433
Bombay District Municipal Act, 1901 — Section 59(b)(vi)
High Courts25 Nov 1919Dismissed
Laxmishankar Devshankar Vs Hanjabhai Usufally
Bombay High Court · (1920) 22 BOMLR 735 : 57 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts25 Nov 1919Dismissed
Bhimraj Ganpat Pawar Vs Laxman Ramchandra Satbhai
Bombay High Court · (1920) 22 BOMLR 743 : 57 Ind. Cas. 430
Transfer of Property Act, 1882 — Section 53
High Courts25 Nov 1919
Dnyanu Pandu Chavan Vs Tanu Balaram Chavan
Bombay High Court · (1920) 22 BOMLR 390 : 57 Ind. Cas. 113
High Courts25 Nov 1919
Laxmishankar Devshankar Vs Hamjabhai Usufally Vohra and Another
Bombay High Court · (1920) ILR (Bom) 515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts24 Nov 1919
Krishnaji Sakharam Deshpande Vs Kashim valad Mohidinsaheb Havaldar and Others
Bombay High Court · (1920) ILR (Bom) 500
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20(2)
High Courts21 Nov 1919Dismissed
Gurmallappa Mallappa Katti Vs Mallappa Martandappa Teli
Bombay High Court · (1920) 22 BOMLR 725 : 57 Ind. Cas. 417
Civil Procedure Code, 1882 — Section 462Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7