High Courts10 Oct 2024Allowed
P Bharath Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 10 AP CK 0006
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Bharatiya Nyaya Sanhita, 2023 — Section 64, 118(1), 329(4), 351(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2024
166 judgments · page 4 of 9
High Courts10 Oct 2024Allowed
Telasari Varalakshmi And Others Vs State Of AP
Andhra Pradesh High Court · (2024) 10 AP CK 0005
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 354, 386, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Oct 2024Allowed
Yannam Rajagopal Reddy Vs State Of AP And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0004
Constitution Of India, 1950 — Article 226
High Courts05 Oct 2024Disposed Of
R. Vijaya Lakshmi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0001
High Courts13 Sept 2024Disposed Of
Makkuva Srilakshmi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 09 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 482, 483Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528, 529Protection Of Women From Domestic Violence Act, 2005 — Section 12(5)
High Courts13 Sept 2024Allowed
Udumula Durgareddy And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 09 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528
High Courts05 Sept 2024Dismissed
Gorthi Vinod Vs Nilla Brahmalingam And Others
Andhra Pradesh High Court · (2024) 09 AP CK 0001
Code Of Civil Procedure, 1908 — Section 24
High Courts30 Aug 2024Allowed
Ravi Rama Dhotre, S/O. Rama Vs State Of AP.
Andhra Pradesh High Court · (2024) 08 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts30 Aug 2024Allowed
Safik Shaik @ Bilto Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts27 Aug 2024Disposed Of
Jupudy Suresh Babu Vs Palavalasa Surya Prakasa Rao And Others
Andhra Pradesh High Court · (2024) 08 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 311, 482Negotiable Instruments Act, 1881 — Section 138
High Courts23 Aug 2024Allowed
Chintalapudi Srinu @ Don Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Indian Penal Code, 1860 — Section 34, 120B, 307
High Courts12 Aug 2024Allowed
Sandu Srikanth And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 174, 438Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts12 Aug 2024Allowed
Rajapuruhith Mahendra Singh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8(c), 22(b)
High Courts12 Aug 2024Allowed
Yaswanth Singh Yadav (A-1) And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 156(3), 438Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 323, 420, 467
High Courts09 Aug 2024Dismissed
K. Jhanai Laxhmi Bai, W/O Late Venkata Sambasiva Rao & Others Vs B Visweswara Rao, S/O Sesha Rao
Andhra Pradesh High Court · (2024) 08 AP CK 0007
High Courts05 Aug 2024Dismissed
T.Venkata Vijaya Lakshmi Vs Kodali Rayana Rao
Andhra Pradesh High Court · (2024) 08 AP CK 0006
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 7 Rule 14(3)
High Courts05 Aug 2024Allowed
Patan Janbee And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Indian Penal Code, 1860 — Section 34, 307, 324
High Courts05 Aug 2024Allowed
Atchala Venkata Reddy And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 41, 41A, 437, 439Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 307, 323, 324, 326, 380, 427, 450, 452, 506
High Courts05 Aug 2024Allowed
Bhaskar Matam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52
High Courts05 Aug 2024Allowed
Biju Mahanandia And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 29(1)