High Courts05 Jan 2024Allowed
Polaka Venkata Rami Reddy Vs Polaka Chinnamma & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0007
Registration Act, 1908 — Section 17, 17(1)(b), 45, 49Indian Stamp Act, 1899 — Section 35
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2024
166 judgments · page 9 of 9
High Courts05 Jan 2024Allowed
Y.S. Vidyasagar Vs State Of AP
Andhra Pradesh High Court · (2024) 01 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 227, 239, 311A, 397, 397(1), 397(2), 482Indian Penal Code, 1860 — Section 409, 419, 466, 467, 468, 471Evidence Act, 1872 — Section 45, 73
High Courts05 Jan 2024Dismissed
Pitta Satyanarayana Vs State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2024) 01 AP CK 0005
Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 323, 324, 427Code Of Criminal Procedure, 1973 — Section 207, 313, 357(3)
High Courts02 Jan 2024Disposed Of
RasamsettiHemaprakash Vs BudithiRajasekhar & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0003
High Courts02 Jan 2024Dismissed
Sindiri Madhana Mohan Rao Vs Mamidi Malleswararao
Andhra Pradesh High Court · (2024) 01 AP CK 0002
High Courts02 Jan 2024Dismissed
N.Neelakanteswara Rao & Others Vs M/s.Sri Navodaya Chits And
Andhra Pradesh High Court · (2024) 01 AP CK 0001
Andhra Pradesh Chit Funds Act, 1971 — Section 25(2)