COURT ARCHIVE

Andhra Pradesh High Court judgments, 2024

166 judgments · page 8 of 9

High Courts22 Mar 2024Dismissed

Eelaprolu Seshagiri Rao Vs Garimala Sambasiva Rao

Andhra Pradesh High Court · (2024) 03 AP CK 0011

Code Of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 9

High Courts22 Mar 2024Dismissed

P. Srinivasa Rao Vs M.Rajaratnam And Another

Andhra Pradesh High Court · (2024) 03 AP CK 0010

Code Of Civil Procedure, 1908 — Section 96

High Courts19 Mar 2024Disposed Of

Sontineni Sivaji, S/ O. Late Venkateswara Rao Vs M/S. Vanitas Dreamline, Rep. By Its Proprietor, T.Jardhan Rao, S/O Appanna

Andhra Pradesh High Court · (2024) 03 AP CK 0007

Constitution Of India, 1950 — Article 227

High Courts19 Mar 2024Dismissed

M/S. Padma Srinivasa Mills Stores, Rep By Its Managing Partner Bonagiri Venkata Swamy & Others Vs SETTIKAMSETTY SATYA BHASKARA SRINIVAS PRASAD, S/O. Rama Rao, Hindu, Business & Others

Andhra Pradesh High Court · (2024) 03 AP CK 0006

Code Of Civil Procedure, 1908 — Section 157Code Of Civil Procedure, 1908 — Order 16 Rule 14Constitution Of India, 1950 — Article 227

High Courts19 Mar 2024Dismissed

Sunkavalli Siva Rama Krishna Vs Burugupalli Suryakantham And Others

Andhra Pradesh High Court · (2024) 03 AP CK 0005

Code Of Civil Procedure, 1908 — Section 96

High Courts18 Mar 2024Disposed Of

Chukka Penchalaiah And Others Vs B Leela Rani

Andhra Pradesh High Court · (2024) 03 AP CK 0008

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(A)Contempt Of Courts Act, 1971 — Section 10, 12

High Courts07 Mar 2024Disposed Of

Chennappareddypalli Charan Raj @ Charan Raj And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 03 AP CK 0004

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 427, 452, 506

High Courts07 Mar 2024Allowed

A.Dilip @ Dora And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 03 AP CK 0003

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 323, 341, 506

High Courts07 Mar 2024Allowed

EEPI Sai Kiran Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 03 AP CK 0002

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52A, 52A(2), 52A(3), 52A(4)

High Courts07 Mar 2024Allowed

Shaik Akbar Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 03 AP CK 0001

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C)

High Courts13 Feb 2024Disposed Of

Divisional Manager Vs P.V.S. Satyanarayana Swamy & Others

Andhra Pradesh High Court · (2024) 02 AP CK 0004

Code Of Civil Procedure, 1908 — Section 34

High Courts08 Feb 2024Disposed Of

Kuppala Sivamma @Katam Sivamma Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 02 AP CK 0003

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 321, 323, 418, 494, 495Hindu Marriage Act, 1955 — Section 17

High Courts25 Jan 2024Allowed

Neeli Venkatesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 01 AP CK 0018

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)

High Courts25 Jan 2024Dismissed

Malla Vara Ganesh Apparao Vs Kakarla Sitaramayya & Others

Andhra Pradesh High Court · (2024) 01 AP CK 0017

Code Of Civil Procedure, 1908 — Section 34, 96

High Courts25 Jan 2024Dismissed

Malla Ramachandra Prasad Vs Kakarla Sitaramayya & Others

Andhra Pradesh High Court · (2024) 01 AP CK 0016

Code Of Civil Procedure, 1908 — Section 34, 96

High Courts25 Jan 2024Dismissed

Tirumala Tirupathi Devasthanams Vs G. Rajasekhar Naidu

Andhra Pradesh High Court · (2024) 01 AP CK 0014

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 83(1), 118

High Courts12 Jan 2024Dismissed

M.Armugam Vs Umadevi & Others

Andhra Pradesh High Court · (2024) 01 AP CK 0011

Code Of Civil Procedure, 1908 — Order 21 Rule 58(2)

High Courts09 Jan 2024Allowed

Syed Mohisin Ahmad Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 01 AP CK 0008

Code Of Criminal Procedure, 1973 — Section 173, 438Indian Penal Code, 1860 — Section 399/li>Arms Act, 1959 — Section 399

High Courts08 Jan 2024Disposed Of

Y Subramanyam Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 01 AP CK 0010

Code Of Criminal Procedure, 1973 — Section 438

High Courts08 Jan 2024Partly Allowed

Avula Rajeswari & Others Vs State Of Telangana & Others

Andhra Pradesh High Court · (2024) 01 AP CK 0009

Code Of Criminal Procedure, 1973 — Section 482