COURT ARCHIVE

Andhra Pradesh High Court judgments, 2024

166 judgments · page 6 of 9

High Courts13 Jun 2024Allowed

Gedela Anjibabu & Another Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 06 AP CK 0006

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)Andhra Pradesh Excise Act, 1968 — Section 34A

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High Courts13 Jun 2024Allowed

Nagaraj & Another Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 06 AP CK 0005

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(i)(ii)(B), 25

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High Courts30 May 2024Dismissed

T. Sudarsan Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498A, 506

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High Courts30 May 2024Dismissed

Gandikota Ravi Kumar Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0011

Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306

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High Courts26 May 2024Disposed Of

Dadi Erukunaidu And Others Vs State Of A.P And Others

Andhra Pradesh High Court · (2024) 05 AP CK 0015

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High Courts23 May 2024Allowed

Dr B N Ramesh S/o Narayana Swamy Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2024) 05 AP CK 0019

Code Of Criminal Procedure, 1973 — Section 439(1)

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High Courts23 May 2024Dismissed

Subrat Kumar Palo Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420

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High Courts23 May 2024Allowed

Bonam Kadhirendra Babu & Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0017

Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition Amendment Act, 2023 — Section 7, 8(b)(i)

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High Courts23 May 2024Allowed

Kommini Surendra & Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0016

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 109, 143, 147, 149, 307, 324, 427, 452

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High Courts16 May 2024Allowed

Kola Jaswanth S/o Ramesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0010

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 306, 354A, 354D, 506

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High Courts16 May 2024Disposed Of

Pidugu Laxmi, W/O.Late Veerababu, Hindu & Others Vs. State Of Andhra Pradesh, Through Station House Officer, Bommuru Police Station, Represented By Public Prosecutor, High Court Of A.P

Andhra Pradesh High Court · (2024) 05 AP CK 0009

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

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High Courts16 May 2024Disposed Of

Prabhker Papaulu & Others Vs State Of Andhra Pradesh, Represented By Its Public Prosecutor, High Court Of Andhra Pradesh At Amaravathi

Andhra Pradesh High Court · (2024) 05 AP CK 0008

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25

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High Courts16 May 2024Allowed

Viyyapu Suresh, S/O Appala Raju & Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0007

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

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High Courts16 May 2024Allowed

Virodula Simhadri Vs State Of Ap. The State Of A.P Through Station House Officer, Rolugunta Ps, Visakhapatnam District, Rep. By Public Prosecutor, High Court At Amaravati

Andhra Pradesh High Court · (2024) 05 AP CK 0006

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25

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High Courts02 May 2024

V Yerrayyamma, S/O Late Peda Yerrayya & Others Vs S. Lakshmana Rao, S/O Surappadu & Others

Andhra Pradesh High Court · (2024) 05 AP CK 0005

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High Courts02 May 2024Dismissed

V.Dharaneesh Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 05 AP CK 0003

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 326, 363, 506

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High Courts29 Apr 2024Partly Allowed

Gali Rajendra Naidu, Business Residing At 11-30-1, S.V. Nagar, Tirupati Vs Vicechairman Managing Director Apsrtc Hyd And Another, Musheerabad, Hyderabad. And Others

Andhra Pradesh High Court · (2024) 04 AP CK 0024

Code Of Civil Procedure, 1908 — Section 34

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High Courts29 Apr 2024Allowed

V. Srinivasu, S/O Late Srimannarayana Cultivation Rajampalem Gopalapuram (M), W.G.Dist. Kjcjc And Others Vs D SUBBA RAO, S/O Satyanarayana Cultivation Pochavaram Tallapudi (M), W.G.Dist.

Andhra Pradesh High Court · (2024) 04 AP CK 0023

Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 68Indian Succession Act, 1956 — Section 63

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High Courts19 Apr 2024Disposed Of

M/s Sri Siva Infra Private Limited And Others Vs Dr Chevuru Gopal and Others

Andhra Pradesh High Court · (2024) 04 AP CK 0022

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High Courts19 Apr 2024Dismissed

Kilari Lakshmaiah Naidu And Others Vs K Chitti Babu

Andhra Pradesh High Court · (2024) 04 AP CK 0021

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