High Courts29 Oct 2024Dismissed
Amsa Mani Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0018
Indian Penal Code, 1860 — Section 120B, 307, 353
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2024
166 judgments · page 3 of 9
High Courts29 Oct 2024Allowed
Kunchala Varalababu Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0017
Andhra Pradesh Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug Offenderes, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986 — Section 2(f)
High Courts29 Oct 2024Partly Allowed
Bhimineni Purna Chandra Rao, Guntur Dist. Vs State Of A P Rep By P P Hyderabad
Andhra Pradesh High Court · (2024) 10 AP CK 0016
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 397, 401, 428Motor Vehicles Act, 1988 — Section 177
High Courts29 Oct 2024Dismissed
C.Balaiah And Others Vs A V Dharma Reddy And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0015
Contempt Of Courts Act, 1971 — Section 10, 11, 12
High Courts29 Oct 2024Disposed Of
Gade Sumanth @ Chinnu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 10 AP CK 0014
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts29 Oct 2024Disposed Of
Puramsetti Satyanarayana Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 10 AP CK 0013
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 52A
High Courts29 Oct 2024Disposed Of
Kornipati Aruna Kumari & Others Vs Palepogu Satish Kumar, S/O Ananda Rao And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 12(5)
High Courts29 Oct 2024Allowed
Gamparai Sathya Babu, S/O Gasanna, Valmiki Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh At Amaravathi
Andhra Pradesh High Court · (2024) 10 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts21 Oct 2024Dismissed
Muppalla Chiranjeevi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 10 AP CK 0033
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483(1)Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)
High Courts21 Oct 2024Dismissed
P Zaiuddin Khan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 10 AP CK 0032
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts21 Oct 2024Dismissed
Kandati Sarada Vs Godthi Satish Chowdary And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0031
Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 118
High Courts19 Oct 2024Allowed
Mahaveer Kumar Jat And Another Vs State Of Andhra Pradesh, Rep. By The PP.
Andhra Pradesh High Court · (2024) 10 AP CK 0026
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts19 Oct 2024Allowed
Kailash Chandra Balal Vs State Of Andhra Pradesh, SHO, S. Kota PS, Visakhapatnam, Rep. By Its PP
Andhra Pradesh High Court · (2024) 10 AP CK 0025
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts18 Oct 2024Dismissed
State Of Andhra Pradesh, And Others Vs Doogana Lokanadham
Andhra Pradesh High Court · (2024) 10 AP CK 0029
Code Of Civil Procedure, 1908 — Section 100
High Courts18 Oct 2024Dismissed
Pulipaka Kameswari And Others Vs Peta Lakshmi Kumari And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0028
High Courts18 Oct 2024Partly Allowed
Regional Manager, And Others Vs Rukmini Krishna Modern Rice Mill And Others
Andhra Pradesh High Court · (2024) 10 AP CK 0024
Code Of Civil Procedure, 1908 — Section 34, 96Transfer Of Property Act, 1882 — Section 106Evidence Act, 1872 — Section 17, 114
High Courts18 Oct 2024Allowed/ Disposed Of
Boorle Ramesh And Others Vs Vemuri Hemalatha
Andhra Pradesh High Court · (2024) 10 AP CK 0023
High Courts17 Oct 2024Dismissed
Kurakula Vasantharayudu Vs Kurakula Arjunudu
Andhra Pradesh High Court · (2024) 10 AP CK 0022
Code Of Civil Procedure, 1908 — Section 100
High Courts17 Oct 2024Disposed Of
Ramesh Santa @ Ajay Vs State Of Andhra Prasesh
Andhra Pradesh High Court · (2024) 10 AP CK 0021
High Courts14 Oct 2024Dismissed
Mangari Ramanjulu, S/O. Venkata Ramana & Others Vs Mangari Vijaya Kumari Vijaya, W/O. Yoganjaneyulu & Others
Andhra Pradesh High Court · (2024) 10 AP CK 0027
Code Of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528