High Courts21 Dec 2024Allowed
Ramadasu Ramadevi, And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0033
Indian Penal Code, 1860 — Section 34, 409, 420
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2024
166 judgments · page 2 of 9
High Courts21 Dec 2024Allowed
Chintala Narasimha Reddy And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0032
Indian Penal Code, 1860 — Section 34, 409, 420
High Courts21 Dec 2024Allowed
Sarvasiddi Uma Maheswara Rao Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 12 AP CK 0031
Indian Penal Code, 1860 — Section 447, 498AScheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts18 Dec 2024Allowed
Jala Venkata Raju Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 12 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 397, 401Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 438, 442Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 36c, 51, 60, 60(3), 61, 62, 63
High Courts17 Dec 2024Dismissed
Mantri Appala Narasamma, And Others Vs Visakhaptnam Port Trust And Others
Andhra Pradesh High Court · (2024) 12 AP CK 0011
High Courts17 Dec 2024Partly Allowed
Dr. Kottala Sudhakar Babu Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 12 AP CK 0010
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 39Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 21, 34, 319, 323, 326, 332, 354, 427, 509
High Courts17 Dec 2024Allowed
Siragam Krishnaveni & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 37, 52A
High Courts17 Dec 2024Dismissed
Shaik Mahajabeen @ Mahe Jabeen & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0008
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 326
High Courts17 Dec 2024Allowed
Murukutti Eswar Sai Satish Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0007
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52A
High Courts17 Dec 2024Allowed
S. Habeeb Basha & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 12 AP CK 0006
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 442Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 49, 61(2), 109, 191(3)
High Courts05 Dec 2024Disposed Of
Golla Venkata Subba Rao Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2024) 12 AP CK 0004
Constitution Of India, 1950 — Article 226
High Courts05 Dec 2024Disposed Of
A Srinivas Reddy Vs State Of AP And Others
Andhra Pradesh High Court · (2024) 12 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Nov 2024Dismissed
K. Srirama Murthy, Visakhapatnam Vs Food Craft Institute Vizag Another And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0009
Andhra Pradesh Civil Servlces (Classlllcaffon, Contol And Appeal) Rule, 1991 — Rule 8(1), 19, 19(1)(5)
High Courts29 Nov 2024Dismissed
Shaik All Baksha Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0008
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2024Allowed
Arava Chandra Sekhar Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0007
Negotiable Instruments Act, 1881 — Section 138
High Courts29 Nov 2024Allowed
Paturu Venkata Seshaiah (Died) And Others Vs Ganupati Panduranga Reddy And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0005
Code Of Civil Procedure, 1908 — Section 2(12), 97Code Of Civil Procedure, 1908 — Order 20, Rule 12, Order 20, Rule 12(1)(c)(iii), Order 20, Rule 18, Order 20, Rule 18(2)Constitution Of India, 1950 — Article 14
High Courts25 Nov 2024Allowed
Hanchate Suresh Babu Vs Hanchate Latha Bhai
Andhra Pradesh High Court · (2024) 11 AP CK 0002
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 28
High Courts23 Nov 2024Dismissed
Chappidi Venkayamma And Others Vs Chappidi Devandra Prasad
Andhra Pradesh High Court · (2024) 11 AP CK 0003
Code Of Civil Procedure, 1908 — Section 100
High Courts23 Nov 2024Dismissed
Nagarjuna Fertilizers Chemicals Ltd Vs Government Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0001
High Courts05 Nov 2024Dismissed
Mandava Janardhana Rao (Died) & Ors. Vs K Venkata Satyanarayanadied Per Lr 12 Ors Krishna Dist And Others
Andhra Pradesh High Court · (2024) 11 AP CK 0004
Specific Relief Act, 1963 — Section 22Limitation Act, 1963 — Article 54