High Courts08 Jan 1952
Priman and Another Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 125
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Tenancy Act, 1887 — Section 77(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,709 of 4,734
High Courts04 Jan 1952
Kishori Lal Vs Pannu Ram
Punjab And Haryana At Chandigarh · (1952) 01 P&H CK 0004
High Courts02 Jan 1952Dismissed
Kundan Singh Vs State
Punjab And Haryana At Chandigarh · (1952) 01 P&H CK 0003
Penal Code, 1860 (IPC) — Section 325
High Courts28 Dec 1951Allowed
Shiv Devi Vs Kidar Nath and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 280
Court Fees Act, 1870 — Article 17, 7
High Courts28 Dec 1951Dismissed
Lakhshmi Narain Vs Bharat Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 200
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8, 9
High Courts24 Dec 1951Dismissed
K.R. Rama Iyer Vs The State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0019
Constitution of India, 1950 — Article 226, 228, 309, 310, 311
High Courts24 Dec 1951
Man Singh Vs State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0012
Penal Code, 1860 (IPC) — Section 353Preventive Detention Act, 1950 — Section 3
High Courts24 Dec 1951
Saligram etc. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · AIR 1952 P&H 270
Excess Profits Tax Act, 1940 — Section 10A(1)Income Tax Act, 1922 — Section 66(5)
High Courts21 Dec 1951
Miss Shireen Mall Vs John James Taylor
Punjab And Haryana At Chandigarh · AIR 1952 P&H 277
Christian Marriage Act, 1872 — Section 19Divorce Act, 1869 — Section 10, 7Independence Act, 1947 — Section 17
High Courts20 Dec 1951Dismissed
Girdhari Lal Vs Krishan Datt
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts20 Dec 1951Allowed
Sutlej Cotton Mills Ltd. Vs Dr. Ranjit Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 263
Contract Act, 1872 — Section 188
High Courts20 Dec 1951Dismissed
Bhag Singh Vs Mt. Santi
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0005
Transfer of Property Act, 1882 — Section 91, 92
High Courts19 Dec 1951
Steel and General Mills Co. Ltd. Vs General Accident, Fire and Life Assurance Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 229
Displaced Persons (Institution of Suits) Act, 1948 — Section 3
High Courts14 Dec 1951Allowed
Suraj Bhan Vs Harchandgir
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0011
Evidence Act, 1872 — Section 3, 65
High Courts14 Dec 1951
Basant Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 173
Penal Code, 1860 (IPC) — Section 302, 325
High Courts13 Dec 1951Allowed
Sajjan Singh Vs The State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302, 392
High Courts11 Dec 1951
Gurbax Singh and Others Vs Natha Singh and Others
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1951Dismissed
Kehar Singh Vs Jangir Singh
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0006
Registration Act, 1908 — Section 60
High Courts10 Dec 1951Allowed
Gajjan Singh Vs S. Zorawar Singh
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0001
Punjab Tenancy Act, 1887 — Section 5, 59, 59(3), 60
High Courts07 Dec 1951Dismissed
Pahra Singh and Others Vs Mt. Basant Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 175