High Courts04 Nov 1954
Commissioner of Income Tax, Delhi Vs Teja Singh
Punjab And Haryana At Chandigarh · AIR 1956 P&H 39 : (1955) 28 ITR 371
Income Tax Act, 1922 — Section 18A(3), 22, 28(1), 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,680 of 4,734
High Courts03 Nov 1954
Atma Singh and Others Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 387
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 1, 7
High Courts03 Nov 1954Dismissed
Kartar Singh and others Vs Niranjan Singh and others
Punjab And Haryana At Chandigarh · (1954) 11 P&H CK 0002
High Courts02 Nov 1954Dismissed
Sarup Singh and Others Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · AIR 1955 P&H 222
Administration of Evacuee Property Act, 1950 — Section 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100
High Courts28 Oct 1954Dismissed
Lalta Parshad Vs Mst. Badami and others
Punjab And Haryana At Chandigarh · (1954) 10 P&H CK 0014
Limitation Act, 1963 — Article 181
High Courts22 Oct 1954
General Agencies (India) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · AIR 1956 P&H 26 : (1956) 29 ITR 596
Income Tax Act, 1922 — Section 30(2), 31, 33(1)
High Courts22 Oct 1954Allowed
Union of India (UOI) Vs Ram Chand Beli Ram
Punjab And Haryana At Chandigarh · AIR 1955 P&H 166
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 310, 310(1), 311Government of India Act, 1858 — Section 65
High Courts21 Oct 1954
Charan Dass and others Vs Shadiram
Punjab And Haryana At Chandigarh · (1954) 10 P&H CK 0004
Transfer of Property Act, 1882 — Section 63, 63A, 72, 72(b)
High Courts18 Oct 1954
Mangal Singh and others Vs Bajrang Bali
Punjab And Haryana At Chandigarh · (1954) 10 P&H CK 0001
Contract Act, 1872 — Section 74
High Courts15 Oct 1954Dismissed
Janki Parshad Vs Custodian, Evacuee Property, Jullundur and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 158
Administration of Evacuee Property Act, 1950 — Section 26, 58(3)East Punjab Evacuees (Administration of Property) Act, 1947 — Section 26(2), 30(4), 30(5), 40(2), 55(3)
High Courts15 Oct 1954
COMMISSIONER OF Income Tax, DELHI Vs S. PARTAP SINGH.
Punjab And Haryana At Chandigarh · (1955) 28 ITR 117
Income Tax Act, 1961 — Section 10, 14(2)(c)
High Courts15 Oct 1954Dismissed
Daman Singh, Prabhu Dayal Vs Mt. Maktul Kaur
Punjab And Haryana At Chandigarh · AIR 1955 P&H 137
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Guardians and Wards Act, 1890 — Section 12, 12(2), 47
High Courts14 Oct 1954
INDO-EUROPEAN MACHINERY COMPANY Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1955) 28 ITR 493
High Courts14 Oct 1954
In Re: Indian Income Tax Act and Indo European Machinery Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1955 P&H 245
Income Tax Act, 1922 — Section 23
High Courts12 Oct 1954Dismissed
Webbing and Belting Factory Ltd., Delhi Vs Sales Tax Officer, Ward No. 5, Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 184
Constitution of India, 1950 — Article 226
High Courts06 Oct 1954Allowed
Dr. Deo Parkash Gupta Vs Shri Surrinder Pershad
Punjab And Haryana At Chandigarh · (1954) 10 P&H CK 0005
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(c)
High Courts04 Oct 1954Dismissed
Ram Piara Vs Municipal Committee, Hoshiarpur
Punjab And Haryana At Chandigarh · AIR 1955 P&H 125
Constitution of India, 1950 — Article 311Punjab Municipal Act, 1911 — Section 39, 41
High Courts04 Oct 1954
Parkash Textile Mills Ltd. Vs Mani Lal and Others
Punjab And Haryana At Chandigarh · AIR 1955 P&H 197
Civil Procedure Code, 1908 (CPC) — Section 9Displaced Persons (Debts Adjustment) Act, 1951 — Section 1, 11(2), 15, 2(12), 2(6)
High Courts01 Oct 1954Allowed
Sewa Singh Vs Tara Chand and Another
Punjab And Haryana At Chandigarh · AIR 1956 P&H 30
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 2, 15, 26Limitation Act, 1908 — Section 14Punjab Courts Act, 1918 — Section 34, 37
High Courts30 Sept 1954Allowed
Traders Bank Ltd., Delhi Vs Bullion and Grain Exchange Ltd., Ludhiana Bullion and Grain Exchange Ltd., Ludhiana Vs Traders Bank Ltd., Delhi
Punjab And Haryana At Chandigarh · AIR 1955 P&H 75 : (1955) 25 CompCas 95
Government Promulgated Banking Companies (East Punjab and Delhi) Ordinance, 1947 — Section 3