High Courts18 Apr 1955

Dass Mal Vs The Union of India (UOI)

Punjab And Haryana At Chandigarh · AIR 1956 P&H 42

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 310, 311, 311(1)Government of India Act, 1935 — Section 240, 240(3)
High Courts24 Mar 1955Partly Allowed

Hukam Chand Vs Harish Chander

Punjab And Haryana At Chandigarh · AIR 1955 P&H 180

Civil Procedure Code, 1908 (CPC) — Section 47Court Fees Act, 1870 — Article 1 , 11