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Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,665 of 4,734

High Courts21 Jan 1957

Bipan Lal Muthiala Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · AIR 1957 P&H 312

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, 107, 96Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 31(3), 33(3), 33(4)
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High Courts17 Jan 1957Dismissed

Seth Radhe Lal Vs Ladli Parshad

Punjab And Haryana At Chandigarh · AIR 1957 P&H 92

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 11, 38, 47, 96Transfer of Property Act, 1882 — Section 109
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High Courts09 Jan 1957

The State Vs Abdul Hamid and Another

Punjab And Haryana At Chandigarh · AIR 1957 P&H 86 : (1957) CriLJ 537

Constitution of India, 1950 — Article 5, 7Criminal Procedure Code, 1898 (CrPC) — Section 513, 537Evidence Act, 1872 — Section 42, 86
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