COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,644 of 4,734

High Courts06 Apr 1959Dismissed

Nav Hind Finance and Transport (Private) Ltd., Delhi and Another Vs Chief Commissioner Delhi and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 473

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(1), 64

High Courts01 Apr 1959

Dhian Singh Khazan Singh Vs Deputy Secretary to Government of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 41

Constitution of India, 1950 — Article 226, 227

High Courts31 Mar 1959Dismissed

Jagatjit Cotton Textile Mills Ltd., Phagware Vs Industrial Tribunal, Patiala and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 389

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1), 15(1), 7, 7(1)

High Courts31 Mar 1959Dismissed

Union of India (UOI) and Others Vs Triloki Nath Bhasin

Punjab And Haryana At Chandigarh · AIR 1961 P&H 154 : (1961) 2 FLR 348 : (1961) 2 LLJ 62

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 1(6), 2, 4(1), 4(2), 7

High Courts31 Mar 1959Dismissed

Prabhudayal Himatsingka and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 460

Constitution of India, 1950 — Article 14, 217, 217(1), 226Industrial Disputes Act, 1947 — Section 10(1), 2, 33B, 7(3)

High Courts30 Mar 1959

Pateshwari Parshad Singh Vs A.S. Gilani A.S. Gilani Vs Pateshwari Parshad Singh

Punjab And Haryana At Chandigarh · AIR 1959 P&H 420

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts30 Mar 1959Allowed

Jagat Ram Vs Mst. Basanti and Another

Punjab And Haryana At Chandigarh · AIR 1959 P&H 581

Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42

High Courts23 Mar 1959

Simla Banking and Industrial Co. Ltd., (in Liquidation) Vs Pritams

Punjab And Haryana At Chandigarh · AIR 1960 P&H 42

Banking Companies Act, 1949 — Section 45DDisplaced Persons (Debts Adjustment) Act, 1951 — Section 17

High Courts20 Mar 1959Dismissed

Balbir Singh Balwant Singh, Convict Vs The State

Punjab And Haryana At Chandigarh · AIR 1959 P&H 332 : (1959) CriLJ 901

Evidence Act, 1872 — Section 101, 102, 103, 104, 105Penal Code, 1860 (IPC) — Section 100, 300

High Courts20 Mar 1959Allowed

Wallu Ram Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · AIR 1961 P&H 329

Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 300, 310(1)

High Courts20 Mar 1959

Shambhu Nath Vaid Vs Labour Court and Others

Punjab And Haryana At Chandigarh · (1959) 2 LLJ 646

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 7

High Courts19 Mar 1959

Sohan Lal and Others Vs Bal Kishan Ghanu Mal

Punjab And Haryana At Chandigarh · AIR 1960 P&H 275

Punjab Land Revenue Act, 1887 — Section 117Transfer of Property Act, 1882 — Section 55(2)

High Courts19 Mar 1959

Lachhmi Narain Balu Vs Ghisa Bihari and Another

Punjab And Haryana At Chandigarh · AIR 1960 P&H 43

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

High Courts19 Mar 1959Dismissed

Om Prakash and Another Vs Mansa and Others Mansa and Others Vs Om Prakash and Another

Punjab And Haryana At Chandigarh · AIR 1959 P&H 626

Limitation Act, 1908 — Section 19

High Courts18 Mar 1959

Jay Bharat Woolen and Silk Mills Vs Regional Provident Funds Commissioner and Others

Punjab And Haryana At Chandigarh · (1960) 1 LLJ 489

Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16

High Courts18 Mar 1959Dismissed

J.A. Trivedi Brothers Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · AIR 1959 P&H 589

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 27, 28, 29, 32, 57Mines and Minerals (Regulation and Development) Act, 1948 — Section 4

High Courts17 Mar 1959

Kartar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 181

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47(1), 57, 63(3)

High Courts11 Mar 1959

G.D. Soni Vs S.N. Bhalla

Punjab And Haryana At Chandigarh · AIR 1959 P&H 381

Constitution of India, 1950 — Article 14Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7(2), 7A

High Courts06 Mar 1959

Brij Mohan Lal Murli Dhar Vs Raj Kishore and Another

Punjab And Haryana At Chandigarh · AIR 1959 P&H 555

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 41 Rule 33, Order 41 Rule 4

High Courts06 Mar 1959Dismissed

Tilakram Rambaksh Vs Bank of Patiala and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 440

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14, 19(1), 295, 298, 299Opium and Revenue Laws (Extension of Application) Act, 1950 — Section 4