High Courts28 Nov 1962Dismissed
Shrimati Tirath Kaur Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0050
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,588 of 4,734
High Courts28 Nov 1962Allowed
Rattanchand Vs Hans Raj Jamgiri Mal and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 243
Provincial Insolvency Act, 1920 — Section 28(2), 4, 68, 75, 75(1)
High Courts28 Nov 1962
Smt. Tirath Kaur Vs Kirpal Singh
Punjab And Haryana At Chandigarh · AIR 1964 P&H 28 : (1963) 65 PLR 315
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1Hindu Marriage Act, 1955 — Section 9
High Courts28 Nov 1962Dismissed
Rattan Chand Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 557
Civil Procedure Code, 1908 (CPC) — Section 100(1)Provincial Insolvency Act, 1920 — Section 22, 28(2), 4, 68, 75
High Courts27 Nov 1962Dismissed
Om Parkash and another Vs Ganga Ram
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0051
Delhi Rent Control Act, 1958 — Section 18(2)
High Courts27 Nov 1962Dismissed
Shri Tharu Ram Vs Dharam Bir
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0041
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Nov 1962
Amolak Ram Khosla Vs The Municipal Corporation of Delhi
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 552 : (1963) 65 PLR 549
Delhi Municipal Corporation Act, 1957 — Section 124, 125, 126(1), 126(2), 169
High Courts27 Nov 1962
Shri Amolak Ram Khosla Vs The Municipal Corporation of Delhi
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 552 : (1963) 65 PLR 549
Delhi Municipal Corporation Act, 1957 — Section 124, 125, 126, 126(2), 16
High Courts26 Nov 1962Dismissed
Smt. Bhagwan Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 522 : (1963) 1 ILR (P&H) 802
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32B, 5
High Courts26 Nov 1962
PUNJAB TRADING CO. LTD. Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1964) 51 ITR 588
Income Tax Act, 1961 — Section 66(1)
High Courts26 Nov 1962
Commissioner of Income Tax, Punjab Vs Balkishan Das Hanuman Dass
Punjab And Haryana At Chandigarh · AIR 1963 P&H 469 : (1964) 52 ITR 784
Income Tax Act, 1922 — Section 26IAPartnership Act, 1932 — Section 26A, 30
High Courts26 Nov 1962Allowed
Jojan Singh and others Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0007
Contract Act, 1872 — Section 17, 18, 19, 20
High Courts21 Nov 1962
Messrs. Great Arts Private Ltd Vs Shri Har Gopal Kapur
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0048
Arbitration Act, 1940 — Section 2(c), 21, 31, 34, 41Civil Procedure Code, 1908 (CPC) — Section 115, 21, 99Suits Valuation Act, 1887 — Section 11
High Courts19 Nov 1962Allowed
Gian Singh Vs Surinder Lal and another
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 798 : (1963) 65 PLR 300
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts19 Nov 1962Dismissed
Gian Singh Vs Surrinder Lal and Others
Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 798 : (1963) 65 PLR 300
Civil Procedure Code, 1908 (CPC) — Section 149Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 35
High Courts16 Nov 1962
State of Himachal Pradesh and another Vs Lala Roshan Lal Kuthiala and others
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0005
Arbitration Act, 1940 — Section 20, 23, 23(2), 39Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227, 299
High Courts15 Nov 1962Dismissed
Chuni Lal Chopra Vs Shri Krishan Dhawan
Punjab And Haryana At Chandigarh · (1962) 11 P&H CK 0053
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Nov 1962Dismissed
Hans Raj L. Bishan Das Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 252
Arbitration Act, 1940 — Section 2, 21, 24
High Courts14 Nov 1962Dismissed
Shri Narain Gurwala Vs Vadi Lal Ichcha Chand
Punjab And Haryana At Chandigarh · AIR 1963 P&H 396
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts14 Nov 1962
KANWAR SARDARI LAL CHOPRA Vs CONTROLLER OF ESTATE DUTY, DELHI.
Punjab And Haryana At Chandigarh · (1963) 49 ITR 123
Estate Duty Act, 1953 — Section 2, 39, 64