COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,585 of 4,734

High Courts04 Jan 1963Allowed

Bhikhan Bobla and Others Vs The Punjab State and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 255 : (1963) 1 ILR (P&H) 660

Constitution of India, 1950 — Article 14, 19, 226, 31, 31AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 24(1), 36

Read judgment

High Courts04 Jan 1963Dismissed

National Industrial Corporation Ltd. Vs Registrar of Companies

Punjab And Haryana At Chandigarh · AIR 1963 P&H 239 : (1963) 33 CompCas 265 : (1963) 1 ILR (P&H) 850

Companies Act, 1956 — Section 18, 18(4), 19, 19(2)

Read judgment

High Courts04 Jan 1963Dismissed

Sadhu Ram and others Vs Charan Singh and others

Punjab And Haryana At Chandigarh · (1963) 01 P&H CK 0005

Punjab Security of Land Tenures Act, 1953 — Section 14A, 2

Read judgment

High Courts04 Jan 1963Dismissed

Panna Lal Vs Jagan Nath

Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 846 : (1963) 65 PLR 528

Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)

Read judgment

High Courts04 Jan 1963Dismissed

Jagatjit Distilling and Allied Industries Ltd. Jagatjit Nagar Vs Deputy Custodian General, India and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 494

Administration of Evacuee Property Act, 1950 — Section 27, 7, 7(1), 7A, 8(2A)Pepsu Administration of Evacuee Property Ordinance, 2006 — Section 5

Read judgment

High Courts03 Jan 1963

Ram Singh Vs The Gram Panchayat of Village Wara Darraka

Punjab And Haryana At Chandigarh · (1963) 01 P&H CK 0009

Constitution of India, 1950 — Article 227

Read judgment

High Courts31 Dec 1962

Shri Jhabar Mal Chokhani Vs Shri Jinendra Pershad

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0048

Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 13(1)(b)(ii), 13(1)(k), 14Delhi Rent Control Act, 1958 — Section 14, 57, 57(2)General Clauses Act, 1897 — Section 6

Read judgment

High Courts31 Dec 1962Dismissed

Municipal Committee Vs Niranjan Lal

Punjab And Haryana At Chandigarh · (1963) 65 PLR 466

Punjab Municipal Act, 1911 — Section 61, 61(1), 61(2), 71, 97

Read judgment

High Courts31 Dec 1962Dismissed

Municipal Committee, Panipat Vs Niranjan Lal

Punjab And Haryana At Chandigarh · (1963) 65 PLR 466

Punjab Municipal Act, 1911 — Section 61, 61(2), 71, 97, 97(2)

Read judgment

High Courts28 Dec 1962Dismissed

Swaya Mal Sant Ram and Another Vs The Punjab Financial Corporation and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 555 : (1963) 1 ILR (P&H) 840

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4State Financial Corporations Act, 1951 — Section 31, 32, 46B

Read judgment

High Courts27 Dec 1962

National Bell Co. Vs Metal Goods Mfg. Co. (Pvt.) Ltd. and Another

Punjab And Haryana At Chandigarh · AIR 1964 P&H 77 : (1963) 2 ILR (P&H) 62

Trade and Merchandise Marks Act, 1958 — Section 107, 11, 112(2), 2(2), 31(2)Trade and Merchandise Marks Rules, 1959 — Rule 2 , 3, 4

Read judgment

High Courts26 Dec 1962Dismissed

Pooran Chand and another Vs Malik Mukhbain Singh

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0049

Administration of Evacuee Property Act, 1950 — Section 12

Read judgment

High Courts21 Dec 1962Dismissed

Mohar Singh Vs Mool Chand

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0003

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29

Read judgment

High Courts20 Dec 1962Dismissed

Vir Vikram Parkash Vs Chitru and Others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 52

Read judgment

High Courts20 Dec 1962Dismissed

Bhagirath and another Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0034

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 10A, 10A(c), 19B

Read judgment

High Courts19 Dec 1962Allowed

State of Punjab Vs Ram Parshad Ram Parshad Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1963 P&H 345

Bank of Patiala (Staff) Rules, 1954 — Rule 27Bank of Patiala Regulation and Management Order, 1954 — Rule 30Constitution of India, 1950 — Article 166, 238, 309, 311, 313

Read judgment

High Courts19 Dec 1962Dismissed

Gopal Chand Bhalla Vs Gobind Sarup and Another

Punjab And Haryana At Chandigarh · AIR 1963 P&H 363 : (1963) 2 ILR (P&H) 43

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), 100, 48(1)

Read judgment

High Courts19 Dec 1962Dismissed

Daulat Ram and Others Vs Municipal Committee, Tankanwali and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 367 : (1963) 2 ILR (P&H) 36

Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 242(1)

Read judgment

High Courts19 Dec 1962Dismissed

State of Punjab Vs Ram Parshad

Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 621

Bank of Patiala (Staff) Rules, 1954 — Rule 27, 4, 5, 6, 7Constitution of India, 1950 — Article 13, 14, 16, 166, 238Patiala State Regulations — Regulation 9

Read judgment

High Courts18 Dec 1962Dismissed

Mst. Bachni Vs Kartar Singh and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 376

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4

Read judgment