High Courts10 Sept 1953Dismissed
Mst. Charan Kaur Vs Hari Singh and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 124
Limitation Act, 1908 — Article 142 , 144
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,571 of 4,611
High Courts10 Sept 1953
Mohd. Saddiq Barry Vs Mohd. Ashfaq and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 87
Administration of Evacuee Property Act, 1950 — Section 46Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Sept 1953
Walaiti Ram Vs Govind Ram and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 45
Court Fees Act, 1870 — Article 11, 13Specific Relief Act, 1877 — Section 9
High Courts27 Aug 1953
Aminchand Vs Jugal Kishore and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts25 Aug 1953Dismissed
Sohan Lal Vs Custodian General of Evacuee Property
Punjab And Haryana At Chandigarh · AIR 1954 P&H 4
Administration of Evacuee Property Act, 1950 — Section 27, 55(3)Constitution of India, 1950 — Article 266
High Courts21 Aug 1953Dismissed
Kuldip Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 31
Penal Code, 1860 (IPC) — Section 415Transfer of Property Act, 1882 — Section 3, 55(1)
High Courts21 Aug 1953Dismissed
Balli Mal and Others Vs Dominion of India
Punjab And Haryana At Chandigarh · AIR 1954 P&H 44
Limitation Act, 1908 — Article 31, 49
High Courts18 Aug 1953
The State Vs Madan Lal
Punjab And Haryana At Chandigarh · (1954) CriLJ 310
Prevention of Corruption Act, 1947 — Section 5(2), 5(4)
High Courts14 Aug 1953
In Re: Kaithal Grain and Bullion Exchange Ltd., Kaithal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 84 : (1954) 24 CompCas 22 : (1954) 25 ITR 87
Companies Act, 1913 — Section 229Income Tax Act, 1922 — Section 23(4), 46
High Courts13 Aug 1953Dismissed
Dr. Shankar Singh Ganda Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 193 : (1954) CriLJ 1393
Indian Penal Code, 1860 — Section 147, 325, 366, 379, 384, 406, 408, 409, 417, 420, 471AAdministration Of Evacuee Property Act, 1950 — Section 32, 36Code of Criminal Procedure, 1973 — Section 96, 156, 200, 202, 203, 204, 526, 561A
High Courts12 Aug 1953
Gudder Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1954) CriLJ 302
Foreign Jurisdiction Act, 1947 — Section 4, 5Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts10 Aug 1953Dismissed
Mst. Ralli Vs Mst. Gurnam Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 14
Limitation Act, 1908 — Article 142, 144
High Courts10 Aug 1953
Din Dyal Lakhi Ram Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 46
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts07 Aug 1953Dismissed
The State Vs S.P. Jaiswal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 9
Constitution of India, 1950 — Article 134(1)
High Courts07 Aug 1953Dismissed
Ujjagar Singh Sant Singh Vs Mst. Jeo
Punjab And Haryana At Chandigarh · AIR 1954 P&H 65
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3Constitution of India, 1950 — Article 133, 227(2)
High Courts05 Aug 1953
The Kapur Textile Finishing Mills Vs Province of East Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 49
East Punjab Public Safety Act, 1949 — Section 43Punjab Public Safety Act, 1947 — Section 10(2)
High Courts05 Aug 1953Allowed
Sodhi Harnam Singh Vs Sodai Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1954 P&H 137
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts04 Aug 1953Dismissed
Dina Nath Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 298
Limitation Act, 1908 — Section 14, 5Suits Valuation Act, 1887 — Section 8
High Courts04 Aug 1953Dismissed
Lakhmi Chand L. Nanak Chand Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 181
Civil Procedure Code, 1908 (CPC) — Section 45Displaced Persons (Institution of Suits) Act, 1948 — Section 4
High Courts04 Aug 1953Allowed
Union of India (UOI) Vs F. Gian Chand Kasturi Lal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 159
Central Excise Rules, 1944 — Rule 11, 8Central Excises and Salt Act, 1944 — Section 37, 38Civil Procedure Code, 1908 (CPC) — Section 101, 11