High Courts20 Nov 1957
National Planners Ltd. Vs Contributories etc.
Punjab And Haryana At Chandigarh · AIR 1958 P&H 230
Companies Act, 1956 — Section 10, 647, 647(2), 648General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,543 of 4,611
High Courts19 Nov 1957Dismissed
Ram Chand Saudagar Ram Vs Jiwan Bai
Punjab And Haryana At Chandigarh · AIR 1958 P&H 431 : (1958) CriLJ 1437
Constitution of India, 1950 — Article 261Criminal Procedure Code, 1898 (CrPC) — Section 4, 403, 488, 499
High Courts18 Nov 1957Dismissed
Union of India (UOI) Vs Ram Sukh Das and Bros.
Punjab And Haryana At Chandigarh · AIR 1959 P&H 61
Arbitration Act, 1940 — Section 13Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Nov 1957Dismissed
Captain Sodhi Harnam Singh and Another Vs Kanshi Ram and Others Kanshi Ram and Others Vs Captain Sodhi Harnam Singh and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 187
Limitation Act, 1908 — Article 142, 144, 32
High Courts15 Nov 1957Dismissed
Parkash Vati and Others Vs The Delhi Dayal Bagh Dairy Ltd.
Punjab And Haryana At Chandigarh · (1967) ACJ 82
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Road Traffic Act, 1930 — Section 36, 95
High Courts15 Nov 1957Dismissed
Natha Singh Fauja Singh and Others Vs Tejinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 283
Limitation Act, 1908 — Section 12, 12(2)
High Courts13 Nov 1957Partly Allowed
Dwarka Das Vs New Bank of India Ltd., Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 218
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58
High Courts05 Nov 1957Dismissed
Kaku Singh and Others Vs Gobind Singh and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(1), Order 41 Rule 5, 144, 151
High Courts04 Nov 1957
British India Corporation Ltd. Vs Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1959) 1 LLJ 68
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17A
High Courts01 Nov 1957Dismissed
Suraj Mal Kalu Ram Vs Vishan Gopal
Punjab And Haryana At Chandigarh · AIR 1958 P&H 216
Limitation Act, 1908 — Article 64, 19Stamp Act, 1899 — Article 1, 35
High Courts01 Nov 1957Dismissed
Prem Nath Vs Kaudoomal Rikhiram and Another
Punjab And Haryana At Chandigarh · AIR 1958 P&H 361
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 20Displaced Persons (Debts Adjustment) Act, 1951 — Section 13 , 36Displaced Persons (Institution of Suits) Act, 1948 — Section 4, 8
High Courts31 Oct 1957Dismissed
Kuldip Singh and Another Vs Amar Singh
Punjab And Haryana At Chandigarh · AIR 1958 P&H 166 : (1958) CriLJ 681
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts29 Oct 1957
Kesar Devi Vs Nanak Singh
Punjab And Haryana At Chandigarh · AIR 1958 P&H 44
Constitution of India, 1950 — Article 14, 19(1), 19(5)Hindu Succession Act, 1956 — Section 4
High Courts25 Oct 1957
Narain Singh Vs S. Hardayal Singh Harika, Executive Officer, Municipal Committee, Patiala
Punjab And Haryana At Chandigarh · AIR 1958 P&H 180 : (1958) CriLJ 685
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 4
High Courts23 Oct 1957Dismissed
Mukand Singh Vs Mst. Kartar Kaur
Punjab And Haryana At Chandigarh · AIR 1958 P&H 422 : (1958) CriLJ 1346
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(5)
High Courts18 Oct 1957
Des Raj Dhanpat Mal Vs The State
Punjab And Haryana At Chandigarh · AIR 1958 P&H 254 : (1958) CriLJ 948
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 237Explosives Act, 1884 — Section 6(3)Explosives Rules, 1983 — Rule 109
High Courts18 Oct 1957Dismissed
Isher Singh and Others Vs Mst. Bhan Kaur Mst. Bhan Kaur Vs Isher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 553
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 115
High Courts18 Oct 1957Dismissed
Nand Singh Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 609
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
High Courts16 Oct 1957
Mela Ram and Others Vs Dharam Chand Amrit Lal
Punjab And Haryana At Chandigarh · AIR 1958 P&H 132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 144Limitation Act, 1908 — Article 181, 182
High Courts15 Oct 1957Dismissed
Bholabhai Bhogilal Vs Rattan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1958 P&H 260
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 100 , 101Contract Act, 1872 — Section 45